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Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 951 of 61,576

High Courts10 Aug 2026

Ramesh Vs State (NCT of Delhi) & Anr.

Delhi High Court · (2026) 08 DEL CK 4438

Indian Penal Code, 1860-Sections 34, 302, 304-II, 364, 376, 376(2)(g), 377Code of Criminal Procedure, 1973-Sections 360, 432, 432(7), 433, 433A, 434, 435Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 473, 474, 475
High Courts10 Aug 2026Allowed

State (NCT Of Delhi) Vs Sajid Ali

Delhi High Court · (2026) 08 DEL CK 4454

Code of Criminal Procedure, 1973-Section 378(3), 207, 313(1)(b), 232, 386(1), 378 and 379, Chapter XII, Chapter XIII, 154, 156, 157, Proviso (b) to Section 157(1), 235(2)Indian Penal Code, 1860-Sections 354A, 354D, 354A(1)(i)Protection of Children from Sexual Offences Act, 2012-Section 10, 12
High Courts10 Aug 2026Partly Allowed

Mohan @ Sunny Vs State (NCT Of Delhi)

Delhi High Court · (2026) 08 DEL CK 4455

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 528Indian Penal Code, 1860-Section 377Protection of Children from Sexual Offences Act, 2012-Section 6, 8, 4, 5(m)