High Courts10 Aug 2026
Neha Mudgil Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4696
Constitution of India-Article 226, 227
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 950 of 61,576
High Courts10 Aug 2026
Baldev Singh & Ors. Vs Superintending Canal Officer & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4756
Constitution of India-Article 226, 227Canal and Drainage Act 8 of 1873-Section 30-B(3)
High Courts10 Aug 2026
Karam Chand Vs Presiding Officer, Labour Court, Ambala, District Ambala & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4751
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Sections 25-F, 25-G, 25-H, 25F, 25B, 25B(1), 25B(2), 2, Clause (oo) of Section 2, 2(s)
High Courts10 Aug 2026
Satya Kripal Agarwal Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4749
Constitution of India-Article 226, 227, 14
High Courts10 Aug 2026
Parvinder Kaur Vs Punjabi University Patiala Through Its Registrar & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4771
Constitution of India-Article 226, 227
High Courts10 Aug 2026
Sohan Lal Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4768
Constitution of India-Article 226, 227Pension Rules
High Courts10 Aug 2026
Pritam Singh Dhindsa Vs Additional Secretary Cooperatives (Appeals), Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4767
Constitution of India-Article 226, 227Punjab State Cooperative Societies Act, 1961-Section 55 & 56, 68, 69
High Courts10 Aug 2026
Chandi Ram Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court, Hissar & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4762
Constitution of India-Articles 226 and 227Industrial Disputes Act, 1947-Sections 25-G and 25-H
High Courts10 Aug 2026
Shiv Nath Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court, Gurgaon & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4760
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Section 25-F, 2, 2(s), 25B, 25G, 25H, Chapter V-A
High Courts10 Aug 2026
Narain Singh & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4757
CPC-Order XXII Rule 4, Section 151Haryana Land Revenue Act, 1887-Section 15(3), 16Limitation Act, 1963-Section 14
High Courts10 Aug 2026
Shri Jankiraman Maharaj Vs National Highway Authority Of India & Ors.
Madhya Pradesh High Court · (2026) 08 MP CK 4366
Arbitration and Conciliation Act, 1996-Section 37, 34, 43, 2(4)Commercial Courts Act-Section 13(1-A)Limitation Act, 1963-Article 116, 117, 137, 119, Section 14, 5, 4, 29(2), Part I of Schedule I
High Courts10 Aug 2026
Oriental Insurance Company Limited Vs Jagdish & Ors.
Madhya Pradesh High Court · (2026) 08 MP CK 4364
Motor Vehicles Act-Section 173(1), 166IPC-Section 279, 337, 304-A
High Courts10 Aug 2026
Dharmendra Singh Meena Vs Bank Of India & Anr.
Delhi High Court · (2026) 08 DEL CK 4380
Constitution of India-Article 226
High Courts10 Aug 2026Dismissed
Jagbali Pandey Vs Union Of India Through The Secretary, Ministry Of Railways & Ors.
Delhi High Court · (2026) 08 DEL CK 4381
Industrial Disputes Act, 1947-Section 25-FFF(2), 25-FConstitution of India-Article 14
High Courts10 Aug 2026
Ram Niwas Tyagi Vs GNCTD & Ors.
Delhi High Court · 2023 INSC 1047
Indian Penal Code, 1860-Sections 147, 148, 452, 302 read with Section 149, 302 read with Section 34Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 19(1), 11(ix), 19(i), 11(viii)Constitution of India-Article 311(2)(b)
High Courts10 Aug 2026
Sh. Manoj Kumar Vs Punjab National Bank
Delhi High Court · (2026) 08 DEL CK 4383
PNB Officer Employees' (Conduct) Regulations, 1977-Regulation 13(i), 3(1), 3(2), 24, 6(19), 13PNB (Employees') Pension Regulations, 1995-Regulation 22(1), 33
High Courts10 Aug 2026
Asian Hotels (North) Ltd Vs Harman Singh Bawa
Delhi High Court · (2026) 08 DEL CK 4384
Arbitration and Conciliation, 1996-Section 34, 37, 9, 11, 17, 17(1)(ii)(b), 37(2)(b), 27(5), 34(2)(b)(ii), 34(2), 34(2A), 48(2)(b)Indian Contract Act, 1872-Section 73, 74, 56Transfer of Property Act, 1882-Section 108(B)(e)
High Courts10 Aug 2026
Dr Sp Parashar Vs Registrar Cooperative Societies & Ors.
Delhi High Court · (2026) 08 DEL CK 4400
Delhi Co-operative Rules, 1973-Rule 25, 25(1)(c), 25(1)(c)(i), 25(3)Code-Section 47
High Courts10 Aug 2026
Mahajan Gupta Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 08 DEL CK 4402
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts10 Aug 2026
Sir Sobha Singh And Sons Pvt. Ltd. Vs Union Of India
Delhi High Court · 2026 INSC 406
Code of Civil Procedure-Section 9, 96, 151, Order XLI Rule 5Government Grants Act, 1895-Section 2, 3Transfer of Property Act, 1882-Section 14, 116