JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 914 of 61,576

High Courts12 Aug 2026

Kamalbir Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4675

Land Acquisition Act, 1894-Sections 4, 6The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)The Haryana Shehri Vikas Pradhikaran Act, 1977

Read judgment

High Courts12 Aug 2026

Vikram Singh Vs State Of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4673

Read judgment

High Courts12 Aug 2026

Jasbir Singh Vs State Of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4717

Punjab Civil Services Rules, Volume II, 1953-Rule 9.1, 9.2, 9.3, 9.4, 9.4(C), Chapter IXPayment of Gratuity Act, 1972Treasury Code-Rule 186

Read judgment

High Courts12 Aug 2026

Fidelity Information Services India Pvt. Ltd. Vs Deputy Commissioner Of Income Tax, Circle 1(1), Chandigarh

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4699

Companies Act, 1956Income-tax Act, 1961-Section 143(2), 143(3), 144C, 144C(1), 144C(2), 144C(3), 144C(15)(b), 144C(15)(b)(i), 144C(15)(b)(ii), 142(1), 156, 271(1)(c), 274, 92CA, 92CA(3), 92CD, 234A, 234B, 234C, 260A, 292B, 144BIncome Tax Rules, 1962-Rule 10D, 10RA, 10(D)

Read judgment

High Courts12 Aug 2026

Vivek Garg Vs State Of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4723

Constitution of India-Article 226/227Limitation Act

Read judgment

High Courts12 Aug 2026

Rekha Rani Vs Appellate Tribunal Under Maintenance And Welfare Of Parents And Senior Citizens & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4719

Constitution of India-Article 226, 227Maintenance & Welfare of Parents and Senior Citizens Act, 2007

Read judgment

High Courts12 Aug 2026

Jaswant Singh & Ors. Vs Financial Commissioner (Revenue), Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4754

Punjab Land Revenue Act, 1887-Section 111, 20(3), 20

Read judgment

High Courts12 Aug 2026Dismissed

Palwinder Singh Vs Presiding Officer, Industrial Tribunal-cum-Labour Court, Hisar & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4864

Constitution of India-Articles 226/227Industrial Disputes Act, 1947-Section 25-F, 25-G, 25-H

Read judgment

High Courts12 Aug 2026

Harjit Singh & Ors. Vs State Of Punjab & Anr.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4745

Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983-Rule 8 (2) (iii)

Read judgment

High Courts12 Aug 2026Disposed Of

Rakesh Kumar Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4744

Constitution of India-Article 226Contempt of Courts Act, 1971

Read judgment

High Courts12 Aug 2026

Jagmeet Singh Vs Punjab State Power Corporation Ltd. & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4740

Constitution of India-Article 226, 227

Read judgment

High Courts12 Aug 2026

Sandhu Highway Regd. Faridkot Vs State Transport Appellate Tribunal, Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4738

Constitution of India-Articles 226/227Motor Vehicles Act, 1988-Section 89, 80(2)Punjab Motor Vehicles Rules, 1989-Rule 85

Read judgment

High Courts12 Aug 2026

Amandeep Kaur & Anr. Vs State Transport Appellate Tribunal, Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4770

Constitution of India-Articles 226, 227Motor Vehicles Act, 1988-Section 89Punjab Motor Vehicles Rules, 1989-Rule 85

Read judgment

High Courts12 Aug 2026

Raghbir Singh Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4765

Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Sections 25-F, 25-G, 2(oo), 2(oo)(bb)

Read judgment

High Courts12 Aug 2026

Pawan Kumar Vs Punjab State Power Corporation Limited & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4763

Constitution of India-Articles 226/227Rights of the Persons with Disability Act, 2016-Section 34

Read judgment

High Courts12 Aug 2026Allowed

Shel Bai & Ors. Vs The State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 08 MP CK 4353

Code of Criminal Procedure, 1973-Section 374Indian Penal Code-Sections 450, 452, 302, 302/34

Read judgment

High Courts12 Aug 2026

Suraj Pal Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2026) 08 DEL CK 4401

Constitution of India-Article 226

Read judgment

High Courts12 Aug 2026

Sukhaveer Singh Yadav Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2026) 08 DEL CK 4424

Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21

Read judgment

High Courts12 Aug 2026

Chokhe Lal Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2026) 08 DEL CK 4426

Constitution of India-Article 226

Read judgment

High Courts12 Aug 2026

Negpal Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2026) 08 DEL CK 4427

Constitution of India-Article 226

Read judgment