High Courts12 Aug 2026Disposed Of
Esarapu Madhusudhan Rao Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5710
Constitution of India-Article 226
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 912 of 61,576
High Courts12 Aug 2026Allowed
The Official Liquidator, High Court Of Andhra Pradesh, Hyderabad Vs Sri S.V. Shanmuga Vadivelu & Ors.
Telangana High Court · (2026) 08 TEL CK 5711
Companies Act, 1956-Sections 528, 529, 529A, 530Companies (Court) Rules, 1959-Rules 139, 147, 148, 148(1), 159, 160, 163, 173, 174
High Courts12 Aug 2026Dismissed
D. Venkata Ramana Vs Avula Kalavathi & Ors.
Telangana High Court · (2026) 08 TEL CK 5712
Telangana Bhu Bharati (Record of Rights in Land) Act, 2025 (Act No. 1 of 2025)-Section 15(1)CPC-Section 151
High Courts12 Aug 2026Disposed Of
Abdul Khaled Vs State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5713
BNSS-Section 528Negotiable Instruments Act, 1881-Section 138
High Courts12 Aug 2026Disposed Of
Varun Johar Vs Union Of India & Ors.
Telangana High Court · (2026) 08 TEL CK 5714
CPC-Order 41 Rule 1The Passport Act-Section 6(2)(f)SC/ST (POA) Act
High Courts12 Aug 2026Disposed Of
Punna Nagaraju & Ors. Vs Sri Krishna Chethanya & Anr.
Telangana High Court · (2026) 08 TEL CK 5715
Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 118(2), 352, 351(2) read with 3(5)BNSS-Section 528
High Courts12 Aug 2026Disposed Of
Pasala Jayaraju Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5716
Bharatiya Nyaya Sanhita, 2023-Section 281BNSS-Section 528
High Courts12 Aug 2026Disposed Of
Balvir Singh Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5717
Indian Penal Code, 1860-Section 406, 420Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21(c)B.N.S.S.-Section 528
High Courts12 Aug 2026Allowed
Shaik Mujeeb Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5718
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts12 Aug 2026Disposed Of
Konderu Nagabushanam Vs The Deputy State Tax Officer & Ors.
Telangana High Court · (2026) 08 TEL CK 5719
Constitution of India-Article 226CPC-Section 151
High Courts12 Aug 2026Allowed
Ishtaq Ahmed Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5720
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts12 Aug 2026Disposed Of
N. Subba Rao Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5721
Constitution of India-Articles 226, 14, 21, 300-A
High Courts12 Aug 2026Partly Allowed
Mr. Kemidi Ramakrishna & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5722
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483, 480(3)Bharatiya Nyaya Sanhita Act, 2023-Sections 109, 329(4), 351(2), 352, 324(4), 79 r/w 3(5)Cr.P.C.-Section 437(3)
High Courts12 Aug 2026Disposed Of
Joginipally Sudhakar Rao & Anr. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5723
Constitution of India-Article 226CPC-Section 151
High Courts12 Aug 2026Disposed Of
Gunde Sandhya & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5724
Bharatiya Nyaya Sanhita, 2023-Sections 118(1), 352 read with 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3)
High Courts12 Aug 2026Disposed Of
Srikanth Nidamanuri Vs Union of India & Ors.
Telangana High Court · (2026) 08 TEL CK 5725
Constitution of India-Article 226CPC-Section 151IPC-Section 498-A
High Courts12 Aug 2026Disposed Of
B. Rama Rao Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5726
Constitution of India-Article 226, 14, 16, 21CPC-Section 151
High Courts12 Aug 2026Disposed Of
Ch. Subba Rao Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5727
Constitution of India-Article 226, 14, 21, 300-A
High Courts12 Aug 2026Disposed Of
T. Anjali Devi Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5728
Constitution of India-Article 226, 14, 16, 21CPC-Section 151
High Courts12 Aug 2026Disposed Of
V.Venkateshwarlu Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5729
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151