High Courts12 Aug 2026
Rampal Singh Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 08 DEL CK 4428
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 915 of 61,576
High Courts12 Aug 2026
Prahlad Singh Vs M/s Sunrise Inframart Pvt. Ltd & Ors
Delhi High Court · (2026) 08 DEL CK 4419
Code of Civil Procedure, 1908-Section 96, Order XLI, 151, VII Rule 11, VII Rule 11(d), I Rule 10Registration Act, 1908-Section 52, 58, 59 and 60, 71(2), 72, 72(2), 73, 74Delhi Land Reforms Act, 1954-Section 81
High Courts12 Aug 2026
Smt. Asha & Anr. Vs Union Of India
Delhi High Court · (2026) 08 DEL CK 4437
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts12 Aug 2026
Income Tax Dept. Vs Vikas Chaudhary & Ors.
Delhi High Court · (2026) 08 DEL CK 4476
Income Tax Act, 1961-Section 132(1)Black Money (Undisclosed foreign income and assets) and Imposition of Tax Act, 2015-Sections 50, 51, 52, 53 and 56(3)Prevention of Money Laundering Act, 2002
High Courts12 Aug 2026
National Dental Commission Vs Pradeep Kumar & Anr.
Delhi High Court · (2026) 08 DEL CK 4447
High Courts12 Aug 2026
Union Of India & Anr. Vs Manoj Kumar & Ors.
Delhi High Court · (2026) 08 DEL CK 4448
High Courts12 Aug 2026
State (NCT Of Delhi) Vs Sajid Ali
Delhi High Court · (2026) 08 DEL CK 4453
IPC-Section 354A(1)(i)Cr.P.C.-Section 428
High Courts12 Aug 2026
Union Of India Vs Sterlite Technologies Limited
Delhi High Court · 2026 INSC 76
Arbitration and Conciliation Act, 1996-Section 34, 9Indian Contract Act, 1873-Section 73Indian Telegraph Act, 1885-Section 4
High Courts12 Aug 2026Dismissed
Netram Kumar Vs The State Of NCT Of Delhi
Delhi High Court · (2026) 08 DEL CK 4493
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415, 528Indian Penal Code, 1860-Section 354, 354A, 202Code of Criminal Procedure, 1973-Section 161, 164, 313, 294, 428, 357A
High Courts12 Aug 2026
State Bank Of India Vs Bank Of Maharashtra & Ors
Delhi High Court · (2026) 08 DEL CK 4503
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 11Arbitration and Conciliation Act, 1996-Section 9, 17
High Courts12 Aug 2026
D C Ajmera Vs National Highways And Infrastructure Development Corporation Limited & Anr.
Delhi High Court · (2026) 08 DEL CK 4508
High Courts12 Aug 2026
The Registrar, Centre For Railway Information Systems & Anr. Vs Priya Srivastava & Anr.
Delhi High Court · (2026) 08 DEL CK 4235
Centre for Railway Information Systems (CRIS) Medical Attendance Rules, 2009-Rule 2(b), 4.1, 8, 8.1, 8.4, 11, 12Societies Registration Act, 1860
High Courts12 Aug 2026
Tara Chand Vs Sushma
Delhi High Court · (2026) 08 DEL CK 4213
Delhi Rent Control Act, 1958-Section 25-B(8), 25B(8), 25(B), 14(1)(e)Indian Evidence Act, 1872-Section 116Transfer of Property Act
High Courts12 Aug 2026
Naveen Kumar Gupta Vs M/S Vardhman Network Solution Pvt. Ltd.
Delhi High Court · (2026) 08 DEL CK 4204
Negotiable Instrument Act, 1881-Section 138
High Courts12 Aug 2026Dismissed
Union Territory of J&K & Ors. Vs Sandeep Kumar Sharma
Jammu And Kashmir High Court · (2026) 08 J&K CK 4145
Constitution of India-Article 226, 227, 141, 14SRO-43 of 1994
High Courts12 Aug 2026Dismissed
Abdul Gani & Ors. Vs Union Territory Of Jammu And Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4142
BNSS, 2023-Section 528, 180Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3(1)(iii), 3(1)(v), 3(1)(x)BNS-Section 109/190, 126(2), 115(2), 125/191(2), 352/351(2), 324(4)/191(3)
High Courts12 Aug 2026Dismissed
Brahmanand Saraswati Vs State (Now Union Territory) Of J&K & Anr.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4144
RPC-Section 376, 376(2)(i), 376(2)(n)CrPC-Section 161, 164, 164-A, 342POCSO Act-Section 4
High Courts12 Aug 2026Allowed
Shokat Ali Khan & Ors. Vs UT Of J&K & Anr.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4143
BNSS, 2023-Section 528Indian Penal Code-Section 420, 498-A, 354-B, 343, 323, 147, 427, 498A, Chapter XX-Athe Code-Section 320, 482
High Courts12 Aug 2026
Tanzeer Ahmad Najar Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2026) 08 J&K CK 4129
Narcotic Drugs and Psychotropic Substances Act-Sections 8, 21, 22, 29, 37, 67Bharatiya Nyaya Sanhita, 2023-Section 238Public Safety Act
High Courts12 Aug 2026
S.Radhika Vs S.K.Nallusamy
Madras High Court · (2026) 08 MAD CK 4108
Negotiable Instruments Act-Section 138B.N.S.S.-Section 438 r/w 442