High Courts12 Aug 2026
S.Radhika Vs S.K.Nallusamy
Madras High Court · (2026) 08 MAD CK 4109
Negotiable Instruments Act-Section 138B.N.S.S.-Section 438 r/w 442
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 916 of 61,576
High Courts12 Aug 2026Disposed Of
Riyaz Uddin Vs The Union Of India & Ors.
Gauhati High Court · 2026 INSC 694
Constitution of India-Article 226Foreigners (Tribunals) Order, 1964-Order 3(14)Foreigners Act-Section 9
High Courts12 Aug 2026Disposed Of
M/s Ramawtar Agarwalla Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3942
Constitution of India-Article 226
High Courts12 Aug 2026Disposed Of
Arun Kumar Nath & Ors. Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3944
Constitution of India-Article 226, 300ARegistration Act, 1908-Section 21ARegistration [Assam Amendment] Act, 2009-Section 21A
High Courts12 Aug 2026Disposed Of
Sadhuram Singnar Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3947
High Courts12 Aug 2026Disposed Of
Rubi Sarma Vs Union Of India & Ors.
Gauhati High Court · (2026) 08 GAU CK 3949
BNSS-Section 106
High Courts12 Aug 2026Dismissed
Nikita Mishra Vs State (Nct Of Delhi)
Delhi High Court · (2026) 08 DEL CK 3834
BNS-Section 319(2)/318(4)/336(3)/339/61(2)
High Courts12 Aug 2026Allowed
Paschal Obinna Nwagbaoso Vs Narcotic Control Bureau
Delhi High Court · (2026) 08 DEL CK 3835
NDPS Act-Section 8(c)/20(b)/21(b)/22(c)/23/25 & 29
High Courts12 Aug 2026Dismissed
Gulshan Vs State Of NCT Delhi
Delhi High Court · (2026) 08 DEL CK 3836
BNS-Section 318(4)/336(3)/340(2)/316(5)
High Courts12 Aug 2026Allowed
Tushar Chauhan Vs Directorate Of Enforcement
Delhi High Court · (2026) 08 DEL CK 3838
Prevention of Money Laundering Act-Sections 3, 4
High Courts12 Aug 2026Allowed
Nafi Nazar Vs Narcotics Control Bureau
Delhi High Court · (2026) 08 DEL CK 3840
NDPS Act-Section 8/21(c)/23/29
High Courts12 Aug 2026Disposed Of
Sanskar Homes Pvt Ltd. Vs Government Of Nct Of Delhi & Anr.
Delhi High Court · 2025 INSC 1059
Constitution of India, 1950-Article 226Indian Stamp Act, 1899-Section 2(6), 2(10), 2(11), 2(14), 3, 27, 29, 31, 33, 33(1), 33(2), 35, 36, 40, 47-A, 48, 48B, 49, 56, 62, 64, Schedule I A, IA, Chapter IVRegistration Act, 1908-Section 17(1)(b), 17(l)(b)
High Courts12 Aug 2026Dismissed
Mohd. Idu Vs M/s Shakti Exports
Delhi High Court · (2026) 08 DEL CK 4066
High Courts12 Aug 2026Dismissed
Binoy Thomas & Ors. Vs National Real Estate Development Council & Ors.
Delhi High Court · (2026) 08 DEL CK 4073
Civil Procedure Code, 1908-Order VII Rule 11, Section 151, VII Rule 11(a), VI Rule 2, 7 Rule 11, 7 Rule 11(d), 6 Rule 14, 29 Rule 1, 41 Rule 27(1)(b)Arbitration and Conciliation Act, 1996-Section 8, 8(2)
High Courts12 Aug 2026Disposed Of
Pawan Chaudhry & Anr. Vs Nimesh Jain & Ors.
Delhi High Court · (2026) 08 DEL CK 4075
CPC-Order VIII Rule 10, XXXIX Rule 2A, Rule 2-A of Order 39TP Act-Section 53-AConstitution of India-Article 129, 142
High Courts12 Aug 2026Disposed Of
Ch. Aishi Ram Batra Public Charitable Trust (Regd) Vs Punjab National Bank & Ors.
Delhi High Court · (2026) 08 DEL CK 4087
Code of Civil Procedure, 1908-Order XXXIX Rules 1 & 2, Section 151
High Courts12 Aug 2026Allowed
Rawani Construction & Anr. Vs Ircon International Limited & Anr.
Delhi High Court · (2026) 08 DEL CK 4105
Constitution of India, 1950-Article 226Indian Partnership Act, 1932-Chapter IVGeneral Clauses Act, 1897-Section 3(3)
High Courts12 Aug 2026Allowed
Binay Kumar Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3757
BNS, 2023-Section 316(5), 318(4), 3(5)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts12 Aug 2026Partly Allowed
Md. Nasim & Ors. Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3758
Indian Penal Code-Sections 498A, 306, 304B, 498-A, Explanation (b) of Section 498AIndian Evidence Act-Section 113A
High Courts12 Aug 2026Allowed
Manju Devi Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3761
BNS, 2023-Section 103(1), 238, 61(2)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 84, 482(2)