High Courts20 Aug 2026Disposed Of
K. Jayasagar Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5475
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151
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12,30,332 judgments in All Courts · page 796 of 61,517
High Courts20 Aug 2026Disposed Of
Dr. Komma Rajani Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5476
Constitution of India-Article 226, 14, 16, 21, 300-ACPC-Section 151
High Courts20 Aug 2026Disposed Of
M/s. Vujwala Housing Private Ltd Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5477
Constitution of India-Article 226Registration Act, 1908-Sections 57 to 60CPC-Section 151
High Courts20 Aug 2026Disposed Of
Kommuri Vamsi Krishna Vs The Union Of India & Ors.
Telangana High Court · (2026) 08 TEL CK 5478
Constitution of India-Article 226, 14, 19 and 21Passports Act, 1967CPC-Section 151
High Courts20 Aug 2026Disposed Of
Mohammad Aleemuddin Ali Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5479
Constitution of India-Article 226, 14, 21, 300-ACPC-Section 151
High Courts20 Aug 2026Disposed Of
Kotturi Gangaram Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5480
Constitution of India-Article 226Telangana Municipalities Act, 2019-Section 185(3)CPC-Section 151
High Courts20 Aug 2026Dismissed
M/s. Hindustan Enterprises Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5481
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts20 Aug 2026Dismissed
M/s. NACOF Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5482
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts20 Aug 2026Disposed Of
K. Venkat Rao Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5483
Constitution of India-Article 226CPC-Section 151
High Courts20 Aug 2026Disposed Of
Pailla Ranga Reddy & Anr. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5484
Constitution of India-Article 226CPC-Section 151Greater Hyderabad Municipal Corporation Act 1955
High Courts20 Aug 2026Dismissed
M/s. Kendriya Bhandar Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5485
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts20 Aug 2026Dismissed
Mohammed Sadique Vs The Joint Collector - II & Anr.
Telangana High Court · (2026) 08 TEL CK 5486
Code of Civil Procedure, 1908-Section 151Letters Patent-Clause 15
High Courts20 Aug 2026Allowed
Venkanna Korra & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5487
Bharatiya Nyaya Sanhita, 2023-Section 318(4)Essential Commodities Act 1955-Sections 7 and 8BNSS-Section 528
High Courts20 Aug 2026Partly Allowed
Endowments Department Vs M/s. Venkateswara Silk Mills & Ors.
Telangana High Court · (2026) 08 TEL CK 5488
Telangana Rights in Land and Pattadar Pass Books Act-Section 5(3)CPC-Section 151
High Courts20 Aug 2026Disposed Of
Miryalkar Sharvanand Datta @ Miryalkar Sharvanand Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5489
Indian Penal Code, 1860-Section 286Explosive Substances Act, 1908-Sections 3 and 4Explosives Act, 1884-Section 9B
High Courts20 Aug 2026Disposed Of
M/s. Laxmi Chaitanya Enterprises Vs The Assistant Commissioner (State Taxes) & Ors.
Telangana High Court · (2026) 08 TEL CK 5490
Central Goods and Services Tax Act, 2017-Section 73Telangana State Goods and Services Tax Act, 2017-Section 73Constitution of India-Article 226
High Courts20 Aug 2026Disposed Of
Ravula Adinarayana Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5491
Constitution of India-Article 226, 14, 21, 300-A
High Courts20 Aug 2026
Mohammed Sadique Vs The Joint Collector-II, Ranga Reddy District & Anr.
Telangana High Court · (2026) 08 TEL CK 5178
High Courts20 Aug 2026Allowed
The Kalyan Krushi Utpanna Bazar Samitee (Kalyan Agriculture Produce Market Committee) Vs Sadashiv Bhau Kurhade & Ors.
Bombay High Court · (2026) 08 BOM CK 5146
Constitution of India-Articles 226, 227Maharashtra Agricultural Produce Marketing (Development and Regulation) Act, 1963-Section 52B, 52B(1), 52B(2)
High Courts20 Aug 2026
State Of Gujarat Vs Merubhai Mohanbhai Thakkar
Gujarat High Court · (2026) 08 GUJ CK 5150
Code of Criminal Procedure, 1973-Section 378(1)(3), 100, 165Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8, 20(b)(2), 41, 41(1), 41(2), 42, 42(1), 42(2), 43, 44, 50, 50(1), 50(5), 50(6), 52, 57