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12,28,363 judgments in All Courts · page 73 of 61,419

High Courts27 Oct 2026Disposed Of

Sanjay Mandal Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 10 JH CK 4458

Indian Penal Code-Sections 143, 147, 148, 149, 307, 307/149, 323, 323/149, 324, 324/149, 325, 325/149, 326, 326/149, 341, 341/149, 504/149Criminal Procedure Code-Section 313
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High Courts27 Oct 2026Disposed Of

Sanjay Mandal Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 10 JH CK 4454

Indian Penal Code-Sections 143, 147, 148, 149, 307, 307/149, 323, 323/149, 324, 324/149, 325, 325/149, 326, 326/149, 341, 341/149, 504/149Criminal Procedure Code-Section 313
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High Courts27 Oct 2026Dismissed

M/s Kashish Developers Limited Vs Union Of India & Ors.

Jharkhand High Court · (2026) 10 JH CK 4452

Companies Act, 2013-Section 206, 206(1), 206(2), 206(3), 206(4), 206(5), 206(7), 207, 208, 210, 210(1), 210(1)(a), 210(1)(b), 210(1)(c), 210(2), 210(3), 211, 211(2), 212, 212(1), 212(1)(a), 212(1)(b), 212(1)(c), 212(1)(d), 212(2), 212(4), 212(6), 212(7), 212(8), 212(9), 212(10), 212(11), 212(12), 212(13), 212(14-A), 212(15), 212(16), 212(17)(a), 447Companies Act, 1956-Section 235, 326Code of Criminal Procedure, 1973-Section 173, 482
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High Courts27 Oct 2026Partly Allowed

U.P. Rajya Sadak Parivahan Nigam Vs Basant Lal & Ors.

Allahabad High Court · (2026) 10 AHC CK 4343

Motor Vehicles Act, 1988-Section 173, 166, 166(4), 163-A, 168, 168(1), 146(2), 146(3), 149, 149(2), 158(6), 162, 170, 96(1)Code of Civil Procedure, 1908-Order XLI Rule 22, XLI Rule 22(1), 41 Rule 22, XLI Rule 27, 14 Rule 5, V Rules 9 to 13 and 15 to 30, IX, Rules 3 to 10 of Order XIII, 2 to 21 of Order XVI, XVII, XXIII Rules 1 to 3, Section 21, 99U.P. Motor Vehicle Rules, 1998-Rule 206, 207, 209, 211, 220, 221
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