JUDGMENT DATABASE

Search 12,28,363 Indian judgments.

12,28,363 judgments in All Courts · page 74 of 61,419

High Courts27 Oct 2026Dismissed

Ramesh Paswan Vs The State Of Bihar & Ors.

Patna High Court · (2026) 10 PAT CK 4213

Bihar Chaukidari Cadre (Amendment) Rules, 2014Bihar Chaukidar (Appointment) Rules, 2014-Rule 5 (7)Constitution of India-Articles 14 and 16

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High Courts27 Oct 2026Dismissed

Dr. Gulab Chand Ram Jaiswal Vs The Chancellor Of Universities-Cum-The Governor & Ors.

Patna High Court · (2026) 10 PAT CK 4212

Constitution of India-Article 14, 16

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High Courts27 Oct 2026Partly Allowed

Smt. Sanghmitra Singh Vs The State Of Bihar & Anr.

Patna High Court · (2026) 10 PAT CK 4210

Code of Criminal Procedure, 1973-Section 482, 202Indian Penal Code-Section 406, 405Negotiable Instruments Act, 1881-Section 72, 84, 118(a), 138 to 142, 143

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High Courts27 Oct 2026Disposed Of

Anshu Kumari Vs The State Of Bihar & Ors.

Patna High Court · (2026) 10 PAT CK 4208

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High Courts27 Oct 2026Dismissed

Naveen Kumar & Ors. Vs The State Of Bihar & Ors.

Patna High Court · (2026) 10 PAT CK 4205

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High Courts27 Oct 2026Disposed Of

Mahmud Alam Vs The State Of Bihar & Ors.

Patna High Court · (2026) 10 PAT CK 4203

Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 32 (vii)

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High Courts27 Oct 2026Disposed Of

Nawal Kishore Singh Vs The Patna Municipal Corporation & Ors.

Patna High Court · (2026) 10 PAT CK 4202

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High Courts27 Oct 2026Disposed Of

Niranjan Kumar Sinha Vs The State Of Bihar & Ors.

Patna High Court · (2026) 10 PAT CK 4240

Bihar Government Servant Grievance Redressal Rules, 2019-Rule 2(C), 3Right to Information Act, 2005

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Tribunals and Commissions27 Oct 2026Disposed Of

Amit Chandrashekhar Poddar Vs Committee Of Creditors Of Khadkeshwar Hatcheries Limited (Represented Through IDBI Bank Limited) & Anr.

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 4236

IBC

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Tribunals and Commissions27 Oct 2026Partly Allowed

Rajeev Lochan Vs Rukhsana Choudhury

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 4235

NCLT Rules, 2016-Rule 11

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High Courts27 Oct 2026Disposed Of

M/s Shree Ram Builders Through Authorized Partner Shashibhushan Khandelwal Vs The Sub Divisional Officer (Revenue) & Ors.

Madhya Pradesh High Court · (2026) 10 MP CK 4234

Constitution of India-Article 226, 14, 19, 300-AM.P. Land Revenue Code, 1959-Sections 250, 250-A, 250(1), 250(1-a), 250(1-a)(b), 250(1-b), 250(2), 250(2-a), 250(3), 250(4), 250(6), 250(7), 250(8), 250(9), 165(6), 2(1), 129Transfer of Property Act, 1882-Section 54

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Tribunals and Commissions27 Oct 2026Disposed Of