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12,28,363 judgments in All Courts · page 75 of 61,419

Tribunals and Commissions27 Oct 2026Allowed

Amar Nath Vishwakarma Vs Union Of India & Ors.

Central Administrative Tribunal · 2025 INSC 998

Manual of Appointments and Allowances of Officers of the Indian Posts and Telegraphs Department-Rule 154(a)U.P. Industrial Disputes Act, 1947-Sections 6E and 6N
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Tribunals and Commissions27 Oct 2026Allowed

Ram Deo Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 4255

Administrative Tribunals Act-Section 19BSNL CDA Rules, 2006-Rule 61Constitution of India-Article 14, 16
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Tribunals and Commissions27 Oct 2026

Smt. Anita Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 4254

Administrative Tribunals Act, 1985-Section 19Hindu Marriage ActRailway Services (Pension) Rules, 1993-Rule 75, 75(7), 75(7)(i), 75(7)(i)(a), 75(7)(i)(b)
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Tribunals and Commissions27 Oct 2026Allowed

Kishun Prasad Prajapati Vs Union Of India & Ors.

Central Administrative Tribunal · 2025 INSC 998

Manual of Appointments and Allowances of Officers of the Indian Posts and Telegraphs Department-Rule 154(a)U.P. Industrial Disputes Act, 1947-Section 6E, 6N
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Tribunals and Commissions27 Oct 2026Dismissed

P.K.Trivedi Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 4284

Administrative Tribunals Act, 1985-Section 19Fundamental Rules-Fundamental Rule 27Technical Service Rules
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