High Courts27 Oct 2026Dismissed
Mo. Yusuf Niyaji Vs Rameshwar Verma & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 4036
Motor Vehicles Act, 1988-Section 173
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 77 of 61,419
High Courts27 Oct 2026Partly Allowed
Ramsingh Yadav Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 4044
Constitution of India-Article 226, 311Chhattisgarh Viswavidayalaya Adhiniyam, 1973-Section 35Chhattisgarh Civil Service Conduct Rules, 1966
High Courts27 Oct 2026
A B C Nil Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4047
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Section 74POCSO Act-Section 8
High Courts27 Oct 2026Dismissed
Suraj Devar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4048
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 183BNS-Sections 137(2), 87, 65POCSO Act-Sections 4, 6
High Courts27 Oct 2026Allowed
Rahul Prakash Kamdi & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4049
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 308(6), 318(4), 3(5)Information Technology Act-Sections 66(C), 66(D)
High Courts27 Oct 2026Disposed Of
Tulsiram Vs The Board Of Revenue Chhattisgarh Bilaspur & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 4052
Constitution of India-Article 226, 227C.G. Land Revenue Code, 1959-Section 178
High Courts27 Oct 2026
Kailash @ Binnu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4053
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 137(2), 87 and 65(1)POCSO Act-Sections 4 and 6
High Courts27 Oct 2026Allowed
Sameer Kurrey Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3982
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2)
High Courts27 Oct 2026Dismissed
Gyas Bai Shikari Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3990
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483NDPS Act-Sections 20(b), 29, 37
High Courts27 Oct 2026Allowed
Plashidas Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3952
Constitution of India-Articles 226 and 227
High Courts27 Oct 2026Allowed
Raipur Institute Of Medical Sciences Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3953
Chhattisgarh Niji Vyavasayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) Act, 2008-Section 4(9), 9, 9(2), 13Constitution of India-Article 226
High Courts27 Oct 2026Disposed Of
Brijesh Kumar Agrawal Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3960
C.G./M.P. Municipalities Act, 1961-Section 5
High Courts27 Oct 2026Dismissed
Bedram Verma & Ors. Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3947
Railways Act, 1989-Section 20-A, 20-D, 20-E, 20-E(1), 20-E(2), 20-E(4), 20-F, 20-G, 2(37A), 20-A to 20-F, Chapter IV-AConstitution of India-Article 226, 300-ACentral Excise Act-Section 3, 3-A
High Courts27 Oct 2026Dismissed
Tekchand Gupta Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3946
High Courts27 Oct 2026Dismissed
Vivek Das Mongri Vs Jageshwar Das & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3944
Chhattisgarh Land Revenue Code, 1959-Section 230Constitution of India-Article 226, 227
High Courts27 Oct 2026Dismissed
Gambhir Singh Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3934
High Courts27 Oct 2026Dismissed
B.R. Thakur Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3932
Chhattisgarh Civil Services (Classification, Control and Appeal) Rules, 1966-Rule 23Constitution of India-Articles 73 to 77, 166, 77(1)
High Courts27 Oct 2026
Pushpa Jaiswal Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3923
Maternity Benefit Act, 1961-Sections 5, 5(2), 5(3), 12(2)(a), 27 and 2(h)Central Civil Services (Leave) Rules, 1972Constitution of India-Articles 14, 15, 39, 42 and 43
High Courts27 Oct 2026Dismissed
Ku. Shanti Sethiya Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3967