Tribunals and Commissions02 Sept 2026Allowed
Sumer Singh Tyagi Vs ITO Ward-30(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6721
Income tax Act, 1961-Section 250, 144, 69C, 111A, 234B, 234D, 271AAC(1), 270A(9)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 661 of 61,517
Tribunals and Commissions02 Sept 2026
Parsvnath Developers Limited Vs DCIT Circle – 76(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6720
Tribunals and Commissions02 Sept 2026Allowed
Prabhat Narain And Company Vs ITO
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6719
Income Tax Act, 1961-Section 147, 148, 40A(3)
Tribunals and Commissions02 Sept 2026Dismissed
Banwari Lal Aggarwal Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6718
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions02 Sept 2026Allowed
Anita Bhateja Vs ITO
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6717
Income-tax Act, 1961-Section 147, 143(3), 151
Tribunals and Commissions02 Sept 2026Allowed
Kamlesh Vasudeva Vs Ward-2 (2)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6716
Income-tax Act, 1961-Section 143(1)
Tribunals and Commissions02 Sept 2026Dismissed
M/s. Nakoda Fruit Products Pvt. & Ors. Vs Union Bank Of India & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6080
Tribunals and Commissions02 Sept 2026Disposed Of
M/s. Haji Abdulla Sha Trust & Ors. Vs The Authorised Officer, Indian Overseas Bank, Pennakonam Branch
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6068
SARFAESI
Tribunals and Commissions02 Sept 2026Dismissed
M/s. S.P. Constructions & Ors. Vs The Authorized Officer Bank Of Baroda & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6062
Tribunals and Commissions02 Sept 2026Allowed
Faheema Vs ITO
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6288
Income Tax Act, 1961-Section 147, 143(2), 148
Tribunals and Commissions02 Sept 2026
Jyothi Yadav Vs ITO
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5498
Income Tax Act, 1961-Section 250, 143(1), 143(1)(a)
Tribunals and Commissions02 Sept 2026Allowed
Harbans Lal Dua Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5497
Income Tax Act, 1961-Section 250, 69C, 115BBE, 147, 145(3), 139(1), 131, 148A, 148A(d), 148, 144B, 144
Tribunals and Commissions02 Sept 2026
Reshma.K Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5786
Kerala State and Subordinate Service Rules, 1958-Rule 10(a)(ii)
Tribunals and Commissions02 Sept 2026
J. James Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5741
Indian Railway Establishment Manual, Vol.I-Rule 214 of Section 'B' Chapter II
Tribunals and Commissions02 Sept 2026
V. Madhavikutty & Anr. Vs The Indian Council Of Agriculture Research (ICAR) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5726
Tribunals and Commissions02 Sept 2026Disposed Of
Suman Lata Mishra Vs Ajay Seth & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5098
Tribunals and Commissions02 Sept 2026Disposed Of
Smt. Shunita Devi Vs Delhi Jal Board & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4840
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026Disposed Of
Rajendra Mathur Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4644
AT Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions02 Sept 2026Disposed Of
Mrs. Kiran Negi Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4641
Tribunals and Commissions02 Sept 2026Disposed Of
Lalan Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4689