Tribunals and Commissions02 Sept 2026Dismissed
Kaustubh Gupta Vs The Pr. CIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6752
Income Tax Act, 1961-Section 143(3), 263, 154
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Tribunals and Commissions02 Sept 2026
Income Tax Officer, Ward 25(3), Delhi Vs Top-Tech Cables Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6772
Income Tax Act, 1961-Section 68, 68A, 69A, 132(4), 139(1), 147, 148Finance Act, 2012Finance Act, 2022
Tribunals and Commissions02 Sept 2026
ACIT Vs Lex & Legal Service
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6771
Income-tax Act, 1961-Section 143(3), 143(2), 142(1), 263
Tribunals and Commissions02 Sept 2026Allowed
Rajesh Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6769
Income-tax Act, 1961-Section 143(3), 147, 151
Tribunals and Commissions02 Sept 2026Dismissed
Yar Mohammad Khan Vs CIT(A)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6768
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions02 Sept 2026Allowed
Satya Prakash Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6767
Income Tax Act, 1961-Section 250, 147, 144B, 69A, 143(2), 148, First proviso to Section 149, 144, 292BB, 143(3)
Tribunals and Commissions02 Sept 2026Allowed
Sescon Builders Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6766
Income Tax Act, 1961-Section 250, 68, 131, 115BBE, 250(6)The Taxation Laws (Second Amendment) Act, 2016Income Tax Rules-Rule 46A
Tribunals and Commissions02 Sept 2026Partly Allowed
M/s. Dixon Technologies (India) Ltd. Vs Addl. CIT, Special Range-3, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6765
Income-tax Act, 1961-Section 143(3), 144C, 40A(2)(b), 92BA, 40A(2), 40A(2)(A), 40(A)(2)(a), 10B(9), 92BI, 92CA, 41(2), 14A, 14A(2)Income Tax Rules-Rule 8D, 8D(2), 10B(iii), Section 8(2)(iii)General Clauses Act-Section 6, 6(1)
Tribunals and Commissions02 Sept 2026Allowed
Sanskar Nirman Shiksha Samiti Vs ITO, Exemption
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6764
Income-tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 12AB, 2(15), 12AA(3)
Tribunals and Commissions02 Sept 2026Allowed
Arvind Kumar Bahl Vs CIT (Appeals)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6763
Income Tax Act, 1961-Section 147, 148
Tribunals and Commissions02 Sept 2026Partly Allowed
Rahul Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6762
Income-tax Act, 1961-Section 250, 144, 251(1)(a), 148, 147
Tribunals and Commissions02 Sept 2026Allowed
Hitesh Khanna Vs Pr. Commissioner Of Income Tax Appeals-25
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6761
Income Tax Act-Section 69AIndian Evidence Act-Section 101
Tribunals and Commissions02 Sept 2026Partly Allowed
JCIT Vs M/s. AON Servies India Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6757
Income-tax Act, 1961-Section 143(3), 14A, 43B, 80HHCIncome Tax Rules-Rule 8D, 10B(4), 10T, 108(4)Employees Provident Funds and Miscellaneous Provisions Act, 1952
Tribunals and Commissions02 Sept 2026Dismissed
DCIT Vs Rasraj Marketing Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6731
Income-tax Act, 1961-Section 4(2), 69A, 113, 132, 132A, 139, 139(1), 142, 142(1), 143(2), 147, 148, 148A, 149, 151, 153, 153(8), 153A, 153A read with Explanation 1, 153B, 153C, 153C(1), 153C(3), 153D, 158B to 158BH, 158BA, 158BA(3), 158BI, 250, 260AIncome-tax Act, 2025-Section 362(3)Constitution of India-Article 14
Tribunals and Commissions02 Sept 2026
Joint Commissioner Of Income Tax (Osd) Vs Subash Infraengineers Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6729
Income Tax Act, 1961-Section 148, 250
Tribunals and Commissions02 Sept 2026Allowed
Princy Bhat Vs ITO Ward- 3(1) Gurgaon
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6727
Tribunals and Commissions02 Sept 2026Dismissed
DCIT, Central Circle 32 Vs Priyas Impex Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6726
Income-tax Act, 1961-Section 69A, 36(1)(iii), 68, 143(1), 148, 144B, 143(2), 142(1), 69C
Tribunals and Commissions02 Sept 2026Allowed
Soheb Malik Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6725
Income Tax Act, 1961-Section 45, 127, 132, 143(3), 250, 270(8), 270A, 270A(8), 270A(9)
Tribunals and Commissions02 Sept 2026Dismissed
Banwari Lal Aggarwal Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6724
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions02 Sept 2026
Renu Gupta Vs CIT(Appeals)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6722