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12,30,331 judgments in All Courts · page 658 of 61,517

Supreme Court03 Sept 2026Allowed

The National Council for Teachers Education Vs Association of NCTE Approved Colleges Trust and Ors.

Supreme Court Of India · 2026 INSC 953

National Council for Teacher Education Act, 1993-Section 2(e), Section 2(l), Section 3, Section 12, Section 12(a), Section 12(b), Section 12(c), Section 12(e), Section 12(f), Section 12(j), Section 12(k), Section 14, Section 15, Section 17, Section 19, Section 20, Section 27, Section 31, Section 32Right of Children to Free and Compulsory Education Act, 2009-Section 6, Section 9, Section 10, Section 12, Section 23, Section 24Constitution of India-Article 21A
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Supreme Court03 Sept 2026Dismissed

Sandeep S. Ghandat & Ors. Vs Reserve Bank of India & Ors.

Supreme Court Of India · 2026 INSC 955

Banking Regulation Act, 1949-Section 36AAA, Section 36ACA, Section 56Constitution of India-Article 243ZH, Article 243ZK, Article 243ZL, Article 243ZT, Article 136Reserve Bank of India Act, 1934-Section 42(6)(a), Section 45
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High Courts03 Sept 2026Disposed of

Ishan Sharma and another Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:124557

Indian Penal Code, 1860-Section 420, 120-BPunjab Travel Professionals (Regulation) Act, 2014-Section 13Code of Criminal Procedure, 1973-Section 82(1)
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High Courts03 Sept 2026Allowed

Ankita Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:124656

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 318(4)
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