JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 657 of 61,517

High Courts03 Sept 2026Allowed

Aizaz @ Sadwa Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:124472

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21(C), Section 29, Section 61, Section 85Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts03 Sept 2026Allowed

Jeeto Kaur @ Jeeto @ Jeeta Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:124273

Indian Penal Code, 1860-Section 302, Section 34, Section 201Bharatiya Nyaya Sanhita, 2023-Section 103, Section 3(5), Section 238Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts03 Sept 2026Allowed

Luvkush Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:124276

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439Bharatiya Nyaya Sanhita, 2023-Section 190(3), Section 190, Section 115, Section 118(1), Section 109(1), Section 324(4)
High Courts03 Sept 2026Allowed

Gurdeep Rathi Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:124437

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, Section 37, Section 42, Section 50Constitution of India-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts03 Sept 2026Allowed

Neeraj Kumar Vaid Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0212

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 318(4), 316(2), 61(2)Punjab Travel Professionals (Regulation) Act, 2014-Section 13
High Courts03 Sept 2026Allowed

Yogesh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0210

Bharatiya Nyaya Sanhita, 2023-Section 3(5), 316(2), 318(4), 336(3), 338, 340, 61, 339Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts03 Sept 2026Allowed

Lalit Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0209

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 316(2), 318(4), 351(2)Banning of Unregulated Deposit Schemes Act, 2019-Section 21, 22
High Courts03 Sept 2026Allowed

Jahid Hussain Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0202

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 221, 121(1), 132, 109(1), 111(3), 3(5), 317(2)Indian Penal Code, 1860-Section 186, 332, 353, 307, 34, 411
High Courts03 Sept 2026Allowed

Kulvinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:124469

Information Technology Act, 2000-Section 67-BProtection of Children from Sexual Offences Act, 2012-Section 15
High Courts03 Sept 2026Allowed

Ankit Narwal Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:124378

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 318(4), 336(3), 338, 340(2), 238(B), 61(2)Indian Penal Code, 1860-Section 420, 468, 467, 471, 201, 120-B
High Courts03 Sept 2026Dismissed

Kuljeet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0195

Bharatiya Nyaya Sanhita, 2023-Section 305, 331(4), 238, 317(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482
High Courts03 Sept 2026Dismissed

Harjeet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0194

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 126(2), 118(1), 115(2), 351(2), 3(5), 117(2), 118(2)