Tribunals and Commissions02 Sept 2026
Vinit Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3005
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311 (2) (b)IPC-Section 307
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 663 of 61,517
Tribunals and Commissions02 Sept 2026
Kalpna Devi & Anr. Vs Union of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2981
Railway Services (Pension) Rules, 1993Railway Services (Pension) Rules, 2026-Sub Rule 10 of Rule 50, Sub Rule 10 (a) of Rule 50
Tribunals and Commissions02 Sept 2026
Smt. Chitra Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2978
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
K.K. Sunilkumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3047
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Manoj S. Matai Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3042
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Mukesh Manilal Vadhvana Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3041
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Pradip Yashvantlal Bhatt Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3038
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Rajesh R. Shah Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3037
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Smt. Savitaben H. Parmar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3033
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Amratlal Virabhai Vakil Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3030
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Justin Kantilal Master Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3029
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Trupti Devdatt Date Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3062
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Ajay Punamchand Shah Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3061
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Ashwani Minda L/H Of Late Shri Jai Deo Prasad Minda Vs ACIT CC-13 New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 3074
Income Tax Act, 1961-Section 143, 147, 148Direct Tax Laws (Amendment) Act, 1987
Tribunals and Commissions02 Sept 2026
A.K. Pathak & Ors. Vs New Delhi Municipal Council & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3570
Administrative Tribunals Act, 1985-Section 19, 21Constitution of India-Articles 14, 16, 21
Tribunals and Commissions02 Sept 2026
Kishor Sahebrao Jadhav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3571
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Bhuban Mohan Behera Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3572
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 227
High Courts02 Sept 2026
Pramod Kumar Vs State Of Rajasthan & Ors.
Rajasthan High Court · (2026) 09 RAJ CK 2942
High Courts02 Sept 2026
Ramlaxman Meena Vs State Of Rajasthan & Ors.
Rajasthan High Court · (2026) 09 RAJ CK 2943
Panchayati Raj Act, 1994-Section 19(m)Panchayati Raj Rules, 1996
Tribunals and Commissions02 Sept 2026
IDBI Bank Limited Vs Simm Samm Hotels Private Limited
National Company Law Tribunal · (2026) 09 NCLT CK 2829
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 15(1)(c), 16(1), 21(2), 21(6A), 22(1), 25(2)(h), 29A, 30(1), 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(4), 30(6), 31, 31(1), 32A, 43, 45, 47, 49, 50, 66, 66(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1), 12(1), 13(1), 15A, 17(1), 17(2), 27, 35A, 36(1), 36(2)(ka), 36A, 36B, 38(1)(a), 38(1)(b), 38(1A), 38(1B), 38(2)(a), 38(2)(b), 38(2)(c), 38(3), 39(2), 39(3B), 39(4), 40ASARFAESI Act