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12,30,331 judgments in All Courts · page 664 of 61,517

Tribunals and Commissions02 Sept 2026

State Bank Of India Vs Mr. Anurag P. Gupta

National Company Law Tribunal · (2026) 09 NCLT CK 2826

Insolvency and Bankruptcy Code, 2016-Section 95(1), 60(5), 99, 100, 101, 102, 104, 106, 111, 112, 113, 114, 115(2), 121, 121(1)(b), 196National Company Law Tribunal Rules, 2016-Rule 11

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Tribunals and Commissions02 Sept 2026Allowed

Shree Steel Associates Vs M/s. Roadway Solutions India Infra Limited

National Company Law Tribunal · (2026) 09 NCLT CK 2819

Insolvency and Bankruptcy Code, 2016-Section 4, 8, 9, 9(3)(b), 9(5), 13, 14, 17, 25, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6CGST Act, 2017-Section 16(2)(b)

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Tribunals and Commissions02 Sept 2026

RDB Realty & Infrastructure Limited Vs Uttar Pradesh State Industrial Development Authority (UPSIDA) & Anr.

National Company Law Tribunal · (2026) 09 NCLT CK 2814

Insolvency and Bankruptcy Code, 2016-Section 60(5), 53(1), 53, 53(1)(f), 32ANational Company Law Tribunal Rules, 2016-Rule 11Transfer of Property Act, 1882-Section 55(1)(g)

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Tribunals and Commissions02 Sept 2026

Muthoot Finance Limited Vs Trustees’ Association of India & Ors.

Competition Commission Of India · (2026) 09 CCI CK 2309

Competition Act, 2002-Section 2(b), 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 4, 4(2), 19(1)(a), 21A, 26(1), 27, 27(a), 33, 48, 48(1), 48(3), 57Companies Act, 2013-Section 8, 71(5)Companies Act, 1956

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High Courts02 Sept 2026Disposed Of

Feel Good Timber Vs The Commissioner Central Goods And Service Tax & Anr.

Uttarakhand High Court · (2026) 09 UK CK 2083

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High Courts02 Sept 2026

The Oriental Insurance Company Limited Vs Smt. Sajida & Ors.

Uttarakhand High Court · (2026) 09 UK CK 2082

Motor Vehicles Act, 1988-Section 173

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High Courts02 Sept 2026

Dr. Shalini Gupta & Ors. Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 2078

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Tribunals and Commissions02 Sept 2026

Rajiv Ranjan Sharma & Anr. Vs Vikas Gopichand Khiyani

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 2036

IBC-Section 61(1), 61(2), proviso to Section 61(2), 9Companies Act, 2013-Section 420(3), 421(3)NCLAT Rules, 2016-Rule 3, 14, 22(2)

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Tribunals and Commissions02 Sept 2026

Rock Bottom Mines Private Limited & Ors. Vs Sanjeev Chaudhary & Ors.

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 2035

Companies Act, 2013-Section 213(b)(i) & (ii), 221, 447

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Tribunals and Commissions02 Sept 2026

Keshav Kumar Nachani Vs Encore Asset Reconstruction Company Pvt. Ltd. & Anr.

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 2023

Insolvency and Bankruptcy Code, 2016-Section 9, 12(3), 30, 61(1), 61(2), 64, 99Companies Act, 2013-Section 420(3), 421, 421(3)Limitation Act-Section 12, 12(2)

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High Courts02 Sept 2026