Tribunals and Commissions07 Sept 2026
Baleshver Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6277
Income Tax Act, 1961-Section 271(1)(c), 250
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 623 of 61,517
Tribunals and Commissions07 Sept 2026Allowed
Neeraj Dhamija Vs Income Tax Officer Ward 68(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5463
Income-tax Act, 1961-Section 154, 10(10B), 10(10C), 143(1), 249(3)Industrial Disputes Act, 1947-Section 2(oo), 25F
Tribunals and Commissions07 Sept 2026Disposed Of
Puli Kranthi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5770
Constitution of India-Article 14, 16
Tribunals and Commissions07 Sept 2026Disposed Of
Smt. Jyoti Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5725
Tribunals and Commissions07 Sept 2026Disposed Of
Shri Manabendra Banik & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5717
Tribunals and Commissions07 Sept 2026Disposed Of
Rothin Chakravorty & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5707
Tribunals and Commissions07 Sept 2026Dismissed
Anoop Ghanghass Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5153
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions07 Sept 2026Dismissed
Km. Shail Kesarwani Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5125
High Courts07 Sept 2026Dismissed
Rama Shankar Yadav & Ors. Vs State Of U.P. Through Principal Secy. Revenue & Ors.
Allahabad High Court · 2026 INSC 612
Allahabad High Court Rules-Chapter VIII, Rule 5Uttar Pradesh Collection Amins Service Rules, 1974-Rule 3(h), 3(i), 3(j), 4, 5, 14, 17, 17-A, 20, 22, Part III, Part VU.P. Collection Amins Service (Amendment) Rules, 1984-Rule 14, 17
Tribunals and Commissions07 Sept 2026
Mukhtar Ahmed Vs DCIT, Circle 61(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5800
Income-tax Act, 1961-Section 147
Tribunals and Commissions07 Sept 2026Dismissed
Rajender Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4656
Tribunals and Commissions07 Sept 2026Disposed Of
Rahul Kumar Vs National Highways Authority Of India (NHAI) & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4653
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Sept 2026
Itlaq Ahmed Vs UT Of Jammu & Kashmir Through Its Financial Commissioner (Additional Chief Secretary), Department Of Forest, Ecology & Environment & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4534
J&K Civil Services (Classification, Control and Appeal) Rules, 1956
Tribunals and Commissions07 Sept 2026Allowed
Prem Nath & Ors. Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5404
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Sept 2026
Smt Tapati Ghosh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4333
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5, Section 19
Tribunals and Commissions07 Sept 2026
Amlan Kumar Choudhary Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3888
Tribunals and Commissions07 Sept 2026
Lince Thomas Vs Principal Chief Personnel Officer & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3875
Constitution of India-Article 14
High Courts07 Sept 2026Allowed
Sachin Kumar Jain Vs State Of U.P. & Ors.
Allahabad High Court · (2026) 09 AHC CK 3846
U.P. Cooperative Societies Rules, 1968-Rule 87, 87(ix), 89, 453(1)(h), 86, 453, 453(1)(i), 453(1)(j), 453(1)(n), 453(1)(o)U.P. Cooperative Societies Act, 1965-Section 126, 16, 4, 7, 8, 9, 15, 41, 72, 91, 34, 35, 16(3), 16(4), 16(5), 16(7), 126(2), 126(5)Constitution of India-Article 19(1)(c), 243ZH to 243ZT, Entry 32 of List II of the Seventh Schedule
Tribunals and Commissions07 Sept 2026
Akshaya Kumar Sahoo Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3840
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 227Recruitment Rules
Tribunals and Commissions07 Sept 2026Dismissed
Bhori Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4217
Constitution of India-Article 14, 16, 16(1)