Tribunals and Commissions07 Sept 2026Allowed
Sahil Mangla Vs DCIT, Central Circle-16
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6397
Income-tax Act, 1961-Section 250, 270A
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Tribunals and Commissions07 Sept 2026Allowed
Sandeep Vinayakrao Sakhare Vs Income Tax Officer, Karnal
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6396
Income-tax Act, 1961-Section 147, 144, 148, 142(1)
Tribunals and Commissions07 Sept 2026Allowed
Sh. Jaspreet Singh Mukhija Vs CIT, Circle 43(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6320
Income Tax Act, 1961-Section 147, 144, 144B, 271(1)(c), 250
Tribunals and Commissions07 Sept 2026Allowed
Sub-Registrar Office Siyana Vs Joint Director Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6311
Income Tax Act, 1961-Section 271FA, 253(3), 250, 273B
Tribunals and Commissions07 Sept 2026Dismissed
ITO Vs Galgotias Book Departmental Store Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6309
Income Tax Act, 1961-Section 250, 147, 143(3), 68, 132, 132(4), 148, 148A(d)Companies ActIndian Evidence Act
Tribunals and Commissions07 Sept 2026Allowed
ISR Clothing Private Limited Vs ITO, Ward 12(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6307
Income Tax Act, 1961-Section 147, 144, 144B, 253(3), 139(1), 148A(d), 148, 142(1), 69C, 115BBE, 249(2), 250(6), 250(4), 253, 260AIncome-tax Act, 2025-Section 359(4), 359(3)(b), 362(1), 365
Tribunals and Commissions07 Sept 2026
Deputy Commissioner Of Income Tax Vs Ajay Goenka
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6306
Income Tax Act, 1961-Section 250, 153A, 153C, 153C(1)
Tribunals and Commissions07 Sept 2026
Raj Pal Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6305
Income Tax Act, 1961-Section 250, 144B, 147, 148, 151
Tribunals and Commissions07 Sept 2026Partly Allowed
Shri Arvind Foundation Vs Cit (Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6303
Income Tax Act, 1961-Section 80G(5)
Tribunals and Commissions07 Sept 2026Allowed
Mohit Bhargva Vs The Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6301
Income Tax Act, 1961-Section 139(1), 143(3)/147, 148, 270A, 270A(9), 270(9)
Tribunals and Commissions07 Sept 2026Dismissed
Sh. Dharam Pal Batra Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6300
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions07 Sept 2026
I D C Securities Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6299
Income Tax Act, 1961-Section 250, 147
Tribunals and Commissions07 Sept 2026Allowed
Ashok Kumar Singh Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6298
Income Tax Act, 1961-Section 250, 147, 144B, 148A(b), 148A(d), 148, 148(b), 69A
Tribunals and Commissions07 Sept 2026Allowed
M/s. Lahmeyer International GmbH Vs DCIT (International Transaction)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6297
Income Tax Act, 1961-Section 144C(5), 143(3), 144C(13), 271(1)(c), 143(2)Income-tax Rules, 1962-Rule 10
Tribunals and Commissions07 Sept 2026Allowed
Finest Fit Impex Private Limited Vs ITO, Income Tax Department
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6296
Income Tax Act, 1961-Section 139, 142(1), 143(2), 143(3), 133(6), 115BBE, 249(2), 249(3), 250(6), 253(3)
Tribunals and Commissions07 Sept 2026
DCIT Vs. I Energizer Holdings Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6294
Income Tax Act, 1961-Section 142(1), 144, 6(3), 6(3)(ii), 9(1), 124 to 127, 132, 153C, 144C, 144C(1), 144C(5), 144C(13), 144C(15)(i), 144C(15)(b), 153, 153B, 92CA(3), 292BFinance (2) Act, 2009
Tribunals and Commissions07 Sept 2026Allowed
Yu Sasaki Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6290
Income Tax Act, 1961-Section 250, 192B, 271(1)(c), 148
Tribunals and Commissions07 Sept 2026
Deputy Commissioner Of Income Tax, Central Circle-28 Vs Mohan Kumar Garg
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6286
Income-tax Act, 1961-Section 250, 153C, First Proviso to Section 153C(1), 153A, 153A(1), Explanation 1 to Section 153A
Tribunals and Commissions07 Sept 2026Allowed
Lauls Private Limited Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6281
Income Tax Act, 1961-Section 250, 144B, 147, Explanation 1 to Section 147, first proviso to Section 147, 148, 143(2), 32, 143(3), 154
Tribunals and Commissions07 Sept 2026Allowed
Nitesh Kumar Vs TDS
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6280
Income Tax Act, 1961-Section 250, 194-IA, 154, 201(1), 206AA