Tribunals and Commissions07 Sept 2026
K.Kennady Vs The Chief Engineer & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4324
Central Civil Service (Classification, Control and Appeal) Rules, 1965-Rule 10(2)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 624 of 61,517
Tribunals and Commissions07 Sept 2026
Sheikh Naseer Ahmad Vs U.T Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3529
Constitution of India-Articles 14, 16, 21
Tribunals and Commissions07 Sept 2026
Wajahat Hussain Andrabi Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3530
Jammu and Kashmir Treasury Code-Rule 5.88(2), 5.86(a)
Tribunals and Commissions07 Sept 2026
Ghulam Mohd Dar Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3531
Administrative Tribunals Act, 1985-Section 19RPC-Sections 420, 467, 468, 471, 120-BPrevention of Corruption Act-Section 5(2)
Tribunals and Commissions07 Sept 2026
Ali Mohd Pandit & Anr. Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3532
Tribunals and Commissions07 Sept 2026
Prem Nath Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3533
Tribunals and Commissions07 Sept 2026
Ishwar Chandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3534
Tribunals and Commissions07 Sept 2026
Harsh Kamal Mohbiya Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3535
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Sept 2026
Mohammad Yousuf Lone Vs State Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3536
Tribunals and Commissions07 Sept 2026
Saqib Mushtaq Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3537
Tribunals and Commissions07 Sept 2026
Smt. Shyama Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3538
Tribunals and Commissions07 Sept 2026
Vasim Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3010
Dying in Harness RulesCCS (Pension) Rules, 1972-Rule 54(6)
Tribunals and Commissions07 Sept 2026
Santosh Kumar Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3008
Administrative Tribunals Act, 1985-Section 19, 21, 21(3)
Tribunals and Commissions07 Sept 2026
Smt. Narasamma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2988
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions07 Sept 2026
Hari Niwas & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2971
Tribunals and Commissions07 Sept 2026
Arjun & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3073
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Sept 2026
Ashok Kumar Singh Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 4306
Income Tax Act, 1961-Section 250, 147, 144B, 148A(b), 148A(d), 148, 69A, 148(b)
Tribunals and Commissions07 Sept 2026
Anshul Garg Vs Shri Upendra Chandra Joshi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3539
Contempt of Courts Act, 1971-Section 19Administrative Tribunals Act, 1985Central Administrative Tribunal (Procedure) Rules, 1987
Tribunals and Commissions07 Sept 2026
Brindaban Vs Ms. Vandita Kaul & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3540
Administrative Tribunals Act, 1985-Section 17
Tribunals and Commissions07 Sept 2026
Anju Meena & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3541