High Courts08 Sept 2026Allowed
Gurmail Singh and Others Versus Jarnail Singh and Others
Punjab And Haryana At Chandigarh · 2026:PHHC:125793
Indian Evidence Act, 1872-Section 63
JUDGMENT DATABASE
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12,30,331 judgments in All Courts · page 620 of 61,517
High Courts08 Sept 2026Dismissed
Yogesh Chawla Versus Tanuja Jain Chawla
Punjab And Haryana At Chandigarh · 2026:PHHC:126436
Guardians and Wards Act, 1890-Section 12Hindu Minority and Guardianship Act, 1956-Section 6
High Courts08 Sept 2026Partially allowed
Mahavir Singh Versus State of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0711
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20,2(viia),50Code of Criminal Procedure, 1973-Section 161,173,313
High Courts08 Sept 2026Allowed
Ratni and Others Versus Chandan Saini and ors.
Punjab And Haryana At Chandigarh · 2026:PHHC:126497
Motor Vehicles Act, 1988-Section 166
High Courts08 Sept 2026Dismissed
Ashwani Kumar @ Ashwani Sharma Versus Tittu Bhopal
Punjab And Haryana At Chandigarh · 2026:PHHC:126377
Code of Civil Procedure, 1908-Order I Rule 10,Section 151
High Courts08 Sept 2026Disposed of
Parneet Kaur and Anr. Versus State of Punjab and Others
Punjab And Haryana At Chandigarh · 2026:PHHC:125980
Constitution of India-Article 226,227
High Courts08 Sept 2026Dismissed
Jony Singh alias Joni Kumar Versus State of Punjab
Punjab And Haryana At Chandigarh · 2026:PHHC:126198
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 109,117(2),115(2),333,331(6),331(7),191(3),351(2),351(3)
High Courts08 Sept 2026Disposed of
Dinesh Kumar Versus State of Haryana and ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0706
High Courts08 Sept 2026Allowed
Neelam Versus State of Haryana
Punjab And Haryana At Chandigarh · 2026:PHHC:126290
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61(2)Prevention of Corruption Act, 1988-Section 7-A,7,13(1)(b),13(2)
High Courts08 Sept 2026Allowed
Sukhwinder Singh Versus Punjab State Power Corporation Limited & others
Punjab And Haryana At Chandigarh · 2026:PHHC:119352
Constitution of India-Article 226Electricity Act, 2003-Section 135
High Courts08 Sept 2026Allowed
Rasal Singh Vicky Versus State of Punjab through Secretary Department of Home Affairs and others
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0703
Constitution of India-Article 226,227Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22-C
High Courts08 Sept 2026Allowed
Inderjit Kaur Versus State of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0702
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 120-B,406,419,420,467,468,471
High Courts08 Sept 2026Partially allowed
Kuldip Singh Versus State of Punjab
Punjab And Haryana At Chandigarh · 2026:PHHC:125820
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 18
High Courts08 Sept 2026Dismissed
Amit Goyal alias Rinku Versus State of Punjab and others
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0700
Constitution of India-Article 226,227Punjab Good Conduct Prisoners (Temporary Release) Act, 1962-Section 3(1)(d),3,4Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21,22,61,85
High Courts08 Sept 2026Partially allowed
Vikrant Sharma & Ors. Versus State of Punjab
Punjab And Haryana At Chandigarh · 2026:PHHC:125109
Indian Penal Code, 1860-Section 120-B,147,148,149,307,323,324,326Code of Criminal Procedure, 1973-Section 161,173,313
High Courts08 Sept 2026Partially allowed
Rajesh Versus State of Haryana
Punjab And Haryana At Chandigarh · 2026:PHHC:125868
Indian Penal Code, 1860-Section 392, 394, 397Code of Criminal Procedure, 1973-Section 161, 173, 313
High Courts08 Sept 2026Partially allowed
Ravi alias Jhandu Versus State of Haryana and others
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 0697
Constitution of India-Article 226,227Haryana Good Conduct Prisoners (Temporary Release) Act, 2022-Section 6Indian Penal Code-Section 148,149,323,324,506
Tribunals and Commissions07 Sept 2026Disposed Of
Basanti Koiri Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6833
Administrative Tribunals Act, 1985-Section 5(6), 19
Tribunals and Commissions07 Sept 2026Disposed Of
Hrishikesh Jana & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6825
Administrative Tribunals Act, 1985-Section 19CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions07 Sept 2026Dismissed
Maya Devi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6822
Administrative Tribunals Act, 1985-Section 19