Tribunals and Commissions07 Sept 2026Disposed Of
Swapan Kumar Pramanik & Anr. Vs Union of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6818
Administrative Tribunals Act, 1985-Section 19CAT (Procedure) Rules, 1987-Rule 4(5)(a)
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12,30,331 judgments in All Courts · page 621 of 61,517
Tribunals and Commissions07 Sept 2026Disposed Of
Priyesh Bheda Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6812
Tribunals and Commissions07 Sept 2026Disposed Of
Daljeet Singh Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6797
CCS (Leave) Rules, 1972
Tribunals and Commissions07 Sept 2026Disposed Of
Aniket Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6867
Tribunals and Commissions07 Sept 2026Disposed Of
Tejas G. Gadekar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6864
Tribunals and Commissions07 Sept 2026
Jisha P. Nair Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6861
Tribunals and Commissions07 Sept 2026Dismissed
Harishchandra T. Selokar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6857
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Sept 2026Allowed
Moni Jaiswal Vs ICICI Bank Ltd.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6108
Tribunals and Commissions07 Sept 2026Dismissed
Siby Abraham & Anr. Vs The Authorised Officer, L&T Housing Finance Ltd. & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6078
Tribunals and Commissions07 Sept 2026Dismissed
Indira K.V. & Ors. Vs South Indian Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6071
Tribunals and Commissions07 Sept 2026Dismissed
Diwakar M Poojary Vs Sundaram Home Finance Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6059
Companies Incorporation Rules, 2014-Rule 29
Tribunals and Commissions07 Sept 2026Disposed Of
Mr. R. Swaminathan Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6056
Tribunals and Commissions07 Sept 2026
Mukhtar Ahmed Vs DCIT, Circle 61(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6624
Income-tax Act, 1961-Section 147
Tribunals and Commissions07 Sept 2026Allowed
Krishan Kumar Vs Income Tax Officer, Kirari Ward 50(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6426
Income Tax Act, 1961-Section 250, 147, 148A, 148, 144, 144B, 69A, 151, 115BBE
Tribunals and Commissions07 Sept 2026
Raghbir Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6424
Income Tax Act, 1961-Section 250, 69A, 234A, 234B, 234C, 271(1)(c)
Tribunals and Commissions07 Sept 2026
Krishan Kumar Sharma Vs ITO Ward-49(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6408
Income Tax Act-Section 143(3), 144B, 69, 250
Tribunals and Commissions07 Sept 2026Allowed
Sandeep Vinayakrao Sakhare Vs Income Tax Officer, Karnal
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6406
Income Tax Act-Section 147, 144, 148, 142(1)
Tribunals and Commissions07 Sept 2026Allowed
Sahil Mangla Vs DCIT, Central Circle-16, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6405
Income-tax Act-Section 270A, 250
Tribunals and Commissions07 Sept 2026
Raghbir Singh Vs Income Tax Officer, Ward-5, Karnal
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6400
Income Tax Act, 1961-Section 250, 69A, 234A, 234B, 234C, 271(1)(c)
Tribunals and Commissions07 Sept 2026Allowed
Krishan Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6399
Income Tax Act, 1961-Section 250, 147, 148A, 148, 144, 144B, 69A, 151, 115BBE