High Courts12 Aug 1893
Nitye Singh and Another, Baikunt Nath Prodhan and Ram Taruck Das Vs The Secretary of State for India in Council
Calcutta High Court · (1893) ILR (Cal) 38
Bengal Tenancy Act, 1885 — Section 101, 102
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,674 of 60,970
High Courts11 Aug 1893
Annopurna Dasi Vs Kallayani Dasi
Calcutta High Court · (1894) ILR (Cal) 164
Probate and Administration Act, 1881 — Section 23, 41
High Courts11 Aug 1893
Sri Raja Vatchavayya Simhadri Jagapatirazu Garu, Zamindar Vs Sri Raja Goday Narayana Gajapathi Rayanam Garu, by his Devan and Muktiar Kondepudi Pethakamarazu Pantulu Garu
Madras High Court · (1893) 08 MAD CK 0012
High Courts09 Aug 1893
Rashmohini Dassi Vs Woomesh Chunder Biswas
Calcutta High Court · (1894) ILR (Cal) 279
Succession Act, 1925 — Section 46
High Courts08 Aug 1893
Abdul Lotif Vs Yousuff Ali and Others
Calcutta High Court · (1894) ILR (Cal) 255
Evidence Act, 1872 — Section 42
High Courts08 Aug 1893
Chinnayasami Koolappa Naik Vs Kuppayasami Koolappa Naik and Others
Madras High Court · (1894) ILR (Mad) 34
High Courts08 Aug 1893
Kunnigarath Kunhayen Haji Vs Athilan Mayan
Madras High Court · (1894) ILR (Mad) 98 : (1894) 4 MLJ 21
Transfer of Property Act, 1882 — Section 117
High Courts07 Aug 1893
Jiban Das Oswal and Another Vs Durga Pershad Adhikari and Others
Calcutta High Court · (1894) ILR (Cal) 252
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts07 Aug 1893
Kristo Rangini Dasi Vs Suresh Chunder Maitra, Chairman of Commissioners, Rampur Boaliah Municipality
Calcutta High Court · (1894) ILR (Cal) 249
Provincial Small Cause Courts Act, 1887 — Section 16
High Courts04 Aug 1893
Ram Nath Chuckerbutty Vs Kamini Kant Roy
Calcutta High Court · (1894) ILR (Cal) 265
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts03 Aug 1893
Mahomed Bhoy Puddumsee Vs Chutterput Singh and Another
Calcutta High Court · (1893) ILR (Cal) 854
High Courts01 Aug 1893
In Re: E. McComiskey, deceased
Calcutta High Court · (1893) ILR (Cal) 879
Administrator Generals Act, 1963 — Section 16, 17
High Courts24 Jul 1893
Kotur Mulla Reddi and Another Vs Polepally Padmamma alias Padmakshamma and Another
Madras High Court · (1894) ILR (Mad) 48 : (1893) 3 MLJ 239
High Courts24 Jul 1893
Andale alias Ponnanikat Shekara Pisharodi and Others Vs The Secretary of State for India in Council
Madras High Court · (1893) 07 MAD CK 0005
High Courts24 Jul 1893
Queen-Empress Vs Rama Shenoy Hari Shenoy and Another
Madras High Court · (1893) 3 MLJ 201
Criminal Procedure Code, 1898 (CrPC) — Section 429, 439
High Courts24 Jul 1893
Queen-Empress Vs Hari Shenoy and Another
Madras High Court · (1893) ILR (Mad) 443
Press and Registration of Books Act, 1867 — Section 15, 3
Privy Council22 Jul 1893
Umrao Jan and Another and Jaggu and Another Vs Ghasiti (Under Guardianship) and another
Privy Council · (1894) 21 ILRPC 149 : (1893) 20 IndApp 193
Privy Council22 Jul 1893
Mussumat Hasin Banu Vs Mahomed Riasat Ali
Privy Council · (1893) 20 IndApp 155