High Courts29 Jun 1893
Shoma Mehta and Others Vs Rajani Biswas
Calcutta High Court · (1893) 06 CAL CK 0015
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,676 of 60,970
High Courts29 Jun 1893
Ramsukh Bajpai and Another Vs Faez Rahaman and Others
Calcutta High Court · (1894) ILR (Cal) 169
Bengal Tenancy Act, 1885 — Section 169, 65
High Courts28 Jun 1893
Murray Vs The Queen-Empress
Calcutta High Court · (1893) ILR (Cal) 103
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts28 Jun 1893
Arunmoyi Dasi Vs Mohendra Nath Wadadar and Others
Calcutta High Court · (1893) ILR (Cal) 888
Civil Procedure Code, 1908 (CPC) — Section 13Evidence Act, 1872 — Section 41Probate and Administration Act, 1881 — Section 19
High Courts25 Jun 1893
Jogeswar Narain Deo Vs Ram Chandra Dutt and Another
Calcutta High Court · (1893) ILR (Cal) 758
Evidence Act, 1872 — Section 32
Privy Council24 Jun 1893
Tasadduk Rasul Khan Vs Ahmad Husain and another
Privy Council · (1893) 21 ILRPC 66 : (1893) 20 IndApp 176
High Courts22 Jun 1893
Mahomed Azhar Vs Raj Chunder Roy and Others
Calcutta High Court · (1894) ILR (Cal) 354
High Courts22 Jun 1893
Gobind Pershad alias Gobind Lal Vs Rung Lal
Calcutta High Court · (1893) ILR (Cal) 23
Privy Council17 Jun 1893
Hari Nath Chatterjee Vs Mothurmohun Goswami
Privy Council · (1893) 21 ILRPC 8
Privy Council17 Jun 1893
The Delhi and London Bank Limited Vs Oldham and others
Privy Council · (1893) 20 IndApp 139
Privy Council17 Jun 1893
Hurrinath Chatterji Vs Mohunt Mothoor Mohun Goswami
Privy Council · (1893) 20 IndApp 183
Privy Council17 Jun 1893
Delhi and London Bank, Limited Vs A. Oldham and others
Privy Council · (1893) 21 ILRPC 60
High Courts16 Jun 1893
Surjan Raot Vs Bhikari Raot and Others
Calcutta High Court · (1894) ILR (Cal) 214
High Courts15 Jun 1893
Madan Mandul Vs Haran Ghose
Calcutta High Court · (1893) ILR (Cal) 687
Court Fees Act, 1870 — Section 31Criminal Procedure Code, 1898 (CrPC) — Section 413
High Courts12 Jun 1893
Ganoda Kanta Roy and Others Vs Probhabati Dasi and Others
Calcutta High Court · (1893) ILR (Cal) 881
Bengal Tenancy Act, 1885 — Section 93, 99
High Courts12 Jun 1893
The Queen-Empress Vs Moore
Calcutta High Court · (1893) ILR (Cal) 676
Companies Act, 1882 — Section 35Criminal Procedure Code, 1898 (CrPC) — Section 32
High Courts08 Jun 1893
Jadub Loll Shaw Vs Kanai Loll Shaw and Others
Calcutta High Court · (1893) ILR (Cal) 587
High Courts07 Jun 1893
Sheikh Eradut and others Vs Daloo Sheikh and others
Calcutta High Court · (1893) 06 CAL CK 0001
High Courts06 Jun 1893
Rohni Singh and Others Vs J. Hodding, Administrator of the estate of the late L. Cosserat and Another
Calcutta High Court · (1894) ILR (Cal) 340
High Courts06 Jun 1893Disposed Of
Gopal Das Vs Bihari Lal
Allahabad High Court · (1895) ILR (All) 218