High Courts25 Aug 1893
Mohesh Chunder Ghose and Others Vs Saroda Prasad Singh and Others
Calcutta High Court · (1894) ILR (Cal) 433
Bengal Tenancy Act, 1885 — Section 17, 18, 88
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,673 of 60,970
High Courts24 Aug 1893
Dolegobind Chowdhry Vs Dakhyani Debea
Calcutta High Court · (1894) ILR (Cal) 430
Presidency Small Cause Courts Act, 1882 — Section 6
High Courts22 Aug 1893
Lukhi Narain Roy Chowdhry Vs Radha Madhub Santra and Others
Calcutta High Court · (1894) ILR (Cal) 428
Criminal Procedure Code, 1898 (CrPC) — Section 373
High Courts22 Aug 1893
Ramachandra Aiyar Vs Sundaramurthi Mudali and Another
Madras High Court · (1894) 4 MLJ 9
Specific Relief Act, 1877 — Section 28(a)
High Courts22 Aug 1893
P.T. Krishnaswami Chetti Vs The Natal Emigration Board
Madras High Court · (1893) 4 MLJ 70
Transfer of Property Act, 1882 — Section 114
High Courts22 Aug 1893
Krishnasami Chetti Vs The Natal Emigration Board
Madras High Court · (1894) ILR (Mad) 216
Transfer of Property Act, 1882 — Section 114
High Courts21 Aug 1893
Ram Sunder Mozumdar Vs Brindabun Chunder Nundi
Calcutta High Court · (1894) ILR (Cal) 375
High Courts21 Aug 1893
Pandit Sardar Vs Meajan Mirdha
Calcutta High Court · (1894) ILR (Cal) 378
Bengal Tenancy Act, 1885 — Section 101, 102
High Courts21 Aug 1893
Tai Venkata Reddi Naidu Vs W. Taylor Esq., Chairman, Parlakimidi Municipal Council
Madras High Court · (1894) ILR (Mad) 100
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts21 Aug 1893
P.V. Sankaran Nambudripad and Another Vs Valia Konikaledathil Pangi Achen and Another
Madras High Court · (1893) 08 MAD CK 0013
High Courts21 Aug 1893
Venkata Reddi Vs W. Taylor
Madras High Court · (1894) ILR (Mad) 100
Presidency Small Cause Courts Act, 1882 — Section 25, 27
High Courts18 Aug 1893
Queen Empress Vs Ramaya Nadan and Others
Madras High Court · (1894) 4 MLJ 189
Registration Act, 1908 — Section 72, 75
High Courts17 Aug 1893
Damu Senapati and Others Vs Sridhar Rajwar
Calcutta High Court · (1894) ILR (Cal) 121
Criminal Procedure Code, 1898 (CrPC) — Section 366, 367
High Courts16 Aug 1893
Sahdeo Pandey and Another Vs Ghasiram Gyawal
Calcutta High Court · (1893) ILR (Cal) 19
High Courts16 Aug 1893
Secretary of State for India Vs Vydia Pillai and Another
Madras High Court · (1894) ILR (Mad) 193
Forest Act, 1927 — Section 14, 4Pensions Act, 1871 — Section 4
High Courts14 Aug 1893
Chathanath Iluvapadi Ammu alias Madhavi Amma Vs Chathanath Kunhunni Menon and Others
Madras High Court · (1894) 4 MLJ 43
Limitation Act, 1963 — Article 127
High Courts14 Aug 1893
Latu Vs Kalu and Another
Calcutta High Court · (1894) ILR (Cal) 259
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts14 Aug 1893
R. Iswara Patter Vs V. Karuppan alias Vella
Madras High Court · (1893) 08 MAD CK 0010
Limitation Act, 1963 — Section 18