High Courts19 Sept 1893
Lakshmana Aiyan, minor by his guardian and Another Madurambal Ammal. Vs Ramaswami Aiyan
Madras High Court · (1894) ILR (Mad) 78
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,671 of 60,970
High Courts18 Sept 1893
Oula and Others Vs Beepathee and Another
Madras High Court · (1894) ILR (Mad) 209
High Courts18 Sept 1893
Chowter Unhamma Devi Vs Vaikunta Hegde and Others
Madras High Court · (1894) ILR (Mad) 218
High Courts18 Sept 1893
Appu Pattar and Another Vs Sri Kurumba Bhagavati Devaswom Uttama Panampalli Kurumba Umma and Others
Madras High Court · (1911) 21 MLJ 588
High Courts18 Sept 1893
Krishnaya Navada and Others Vs Panchu and Others
Madras High Court · (1894) ILR (Mad) 187
High Courts15 Sept 1893
Illikka Pakramar and Others Vs Kutti Kunhamed and Others
Madras High Court · (1894) ILR (Mad) 69
High Courts15 Sept 1893
Padmanabhuni Gurappa Chetti and Others Vs Penugonda Pullayya Chetti and Others
Madras High Court · (1893) 09 MAD CK 0023
Civil Procedure Code, 1908 (CPC) — Section 20, 21
High Courts15 Sept 1893
Mullolindavida Illikka Pakrammar and Others Vs Vendavamprath Kutti Kunhamad and Others
Madras High Court · (1894) 4 MLJ 14
High Courts13 Sept 1893
Tamanapalli Venkatalingam Vs Yerra Veeraswami and Others
Madras High Court · (1893) 09 MAD CK 0019
High Courts13 Sept 1893
Narainasami Naidu Vs Naraina Row Gaikkavadi
Madras High Court · (1894) ILR (Mad) 62 : (1894) 4 MLJ 17
High Courts13 Sept 1893
Venkatalingam Vs Veerasami and Others
Madras High Court · (1894) ILR (Mad) 89
High Courts12 Sept 1893
Sri Raja Sobhanadri Appa Row Bahadur Zamindar Garu, minor by next friend P. Lakshminarayana, Manager on behalf of the Court of Wards Vs Elamanchili Chalamanna
Madras High Court · (1894) 4 MLJ 5
Limitation Act, 1963 — Section 14, 15
High Courts12 Sept 1893
Sobhanadri Appa Rau Vs Chalamanna and Others
Madras High Court · (1894) ILR (Mad) 225
Limitation Act, 1963 — Section 14, 15
High Courts11 Sept 1893
Timmappa Shetti and Another Vs Shesha Shetti
Madras High Court · (1893) 09 MAD CK 0035
High Courts11 Sept 1893
In Re: Srish Chunder Singh and Others
Calcutta High Court · (1894) ILR (Cal) 206
Guardians and Wards Act, 1890 — Section 4, 7
High Courts11 Sept 1893
Vena Mana Govindasami Naidu Vs Kuppusami Pillai
Madras High Court · (1893) 09 MAD CK 0027
High Courts11 Sept 1893
Gnanasammanda Pandaram Vs Palaniyandi Pillai
Madras High Court · (1894) ILR (Mad) 61
High Courts08 Sept 1893
Mahommed Zohuruddeen Vs Mahommed Noorooddeen and Others
Calcutta High Court · (1893) ILR (Cal) 85