High Courts18 Oct 1893
Samia Pillai Vs Chockalinga Chettiar and Another
Madras High Court · (1894) ILR (Mad) 76 : (1894) 4 MLJ 8
JUDGMENT DATABASE
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12,19,381 judgments in All Courts · page 60,670 of 60,970
High Courts17 Oct 1893
Haji Kasim Saiba Vs Jurni Deog Luis
Madras High Court · (1894) ILR (Mad) 82 : (1894) 4 MLJ 1
High Courts16 Oct 1893
Kovvuri Basivi Reddi Vs Poosarla Peda Tammanna and Others
Madras High Court · (1894) 4 MLJ 76
High Courts12 Oct 1893
Subba Row Vs Palaniandi Pillai
Madras High Court · (1894) ILR (Mad) 167 : (1893) 4 MLJ 71
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts11 Oct 1893
Sankunni Nayar and Raman Nambiar Vs Narayanan Nambudri and Another
Madras High Court · (1894) ILR (Mad) 282
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts05 Oct 1893
Srinivasa Ayyangar Vs Queen-Empress
Madras High Court · (1894) ILR (Mad) 105
Criminal Procedure Code, 1898 (CrPC) — Section 195Letters Patent Act, 1865 — Section 15
High Courts05 Oct 1893
Velu Pillai and Others Vs Ghose Mahomed Rowthar and Others
Madras High Court · (1894) ILR (Mad) 293 : (1894) 4 MLJ 140
High Courts05 Oct 1893
Namasivaya Gurukkal and Others Vs Kadir Ammal and Others
Madras High Court · (1894) ILR (Mad) 168 : (1894) 4 MLJ 31
Contract Act, 1872 — Section 62
High Courts25 Sept 1893
Sundara Gopalan Vs Venkatavarada Ayyangar and Another
Madras High Court · (1894) ILR (Mad) 228
High Courts25 Sept 1893
Pudia Kovilagath Srimanavedan alias Kunhanujan Rajah Avergal Vs Mudichan Kondi Anjela
Madras High Court · (1893) 09 MAD CK 0030
High Courts25 Sept 1893
Sundara Gopalan Vs Venkatavarada Aiyangar and Another
Madras High Court · (1894) ILR (Mad) 228
High Courts25 Sept 1893
Ponnayya Goundan Vs Muttu Goundan and Another
Madras High Court · (1894) ILR (Mad) 146
Transfer of Property Act, 1882 — Section 54
High Courts25 Sept 1893
Kunhanujan Vs Anjelu
Madras High Court · (1894) ILR (Mad) 296
Transfer of Property Act, 1882 — Section 108(j)
High Courts20 Sept 1893
Sri Raja Papamma Row Bahadur Zamindar Garu Vs Gurijada Venkatappayya and Another
Madras High Court · (1893) 09 MAD CK 0031
Specific Relief Act, 1877 — Section 42
High Courts19 Sept 1893
Panchakarla Ranganayakulu and Others Vs H.G. Prendergast Esq., Superintendent of Police
Madras High Court · (1894) ILR (Mad) 37
Madras City Police Act, 1888 — Section 21