High Courts21 Dec 1893
Sheik Davud Saiba and Others Vs Hussein Saiba and Others
Madras High Court · (1894) ILR (Mad) 212 : (1894) 4 MLJ 48
Trusts Act, 1882 — Section 49
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,668 of 60,970
High Courts18 Dec 1893
Basumoti Adhikarini Vs Budram Kalita
Calcutta High Court · (1894) ILR (Cal) 588
Criminal Procedure Code, 1898 (CrPC) — Section 205
High Courts18 Dec 1893
Baikanta Nath Mittra Vs Aughore Nath Bose
Calcutta High Court · (1894) ILR (Cal) 387
Bengal Tenancy Act, 1885 — Section 143, 144, 148
Privy Council16 Dec 1893
Tewari Jaswant Singh Vs Lala Sheo Narain Lal and Cross-Appeal
Privy Council · (1893) 21 IndApp 6
High Courts13 Dec 1893
Nimar Khasia and Others Vs Lep Singh Khasia and Others
Calcutta High Court · (1894) ILR (Cal) 244
Limitation Act, 1859 — Section 15
High Courts13 Dec 1893
Cheriamakantagath Mammad Vs Uthama Chund Rama Chund Sett
Madras High Court · (1894) 4 MLJ 87
High Courts12 Dec 1893
Pulin Chandra Roy Vs Akbar Hossein
Calcutta High Court · (1894) ILR (Cal) 350
Public Demands Recovery Act, 1880 — Section 2
High Courts11 Dec 1893
Bechu Sheikh Vs Deb Kumari Dasi and Another
Calcutta High Court · (1894) ILR (Cal) 404
Criminal Procedure Code, 1898 (CrPC) — Section 145, 537
Privy Council09 Dec 1893
Abdul Wahid Khan Vs Shaluka Bibi and others
Privy Council · (1893) 21 IndApp 26 : (1893) 20 IndApp 26
Privy Council09 Dec 1893
Shaluka Bibi and Others Vs Abdul Wahid Khan
Privy Council · (1894) 21 ILRPC 496
High Courts07 Dec 1893
Kora Nayar Vs Ramappa
Madras High Court · (1894) ILR (Mad) 267
Transfer of Property Act, 1882 — Section 83
High Courts06 Dec 1893
Marimuthu Pillai Vs Krishnasami Chetti and Others
Madras High Court · (1894) ILR (Mad) 197 : (1894) 4 MLJ 60
High Courts29 Nov 1893
Juji Kamti and Others Vs Annai Bhatta
Madras High Court · (1894) ILR (Mad) 382
High Courts24 Nov 1893
Sivakami Ammal Vs Gopala Savundram Aiyan and Another
Madras High Court · (1894) ILR (Mad) 131 : (1894) 4 MLJ 50
High Courts22 Nov 1893
Iahan Chandra Chandra and Others Vs Queen-Empress
Calcutta High Court · (1894) ILR (Cal) 328
High Courts17 Nov 1893
Ram Chand Chatterjee Vs Hanif Sheikh
Calcutta High Court · (1894) ILR (Cal) 401
High Courts16 Nov 1893
Raja Goundan Vs Raja Goundan and Others
Madras High Court · (1894) ILR (Mad) 134
Evidence Act, 1872 — Section 17, 18