JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,667 of 60,970
High Courts18 Jan 1894
Linga Reddi Vs P. Sama Row and Others
Madras High Court · (1894) ILR (Mad) 469 : (1894) 4 MLJ 143
Transfer of Property Act, 1882 — Section 68
High Courts18 Jan 1894
Palaniappa Chetti and Another Vs Periakaruppan Chetti
Madras High Court · (1894) ILR (Mad) 262
High Courts17 Jan 1894
Khettramoni Dasi Vs Shyama Churn Kundu and Others
Calcutta High Court · (1894) ILR (Cal) 539
Criminal Procedure Code, 1898 (CrPC) — Section 622Probate and Administration Act, 1881 — Section 53, 86
High Courts16 Jan 1894
Sundararaja Ayyangar Vs Pattanathusami Tevar and Others
Madras High Court · (1894) ILR (Mad) 306
Legal Practitioners Act, 1879 — Section 28, 29
High Courts09 Jan 1894
Sital Hari Banerjee Vs Heera Lal Chatterjee
Calcutta High Court · (1894) ILR (Cal) 269
Civil Procedure Code, 1908 (CPC) — Section 108, 157Presidency Small Cause Courts Act, 1882 — Section 37
High Courts05 Jan 1894
Addya Sundari Mittra and Others Vs Dwarka Nath Dutt, Chairman of the Barisal Municipality
Calcutta High Court · (1894) ILR (Cal) 319
Bengal Municipal Act, 1884 — Section 112, 113, 116, 85, 87
High Courts03 Jan 1894
Baij Nath Singh alias Baiju Singh and Others Vs Amir Dulhin alias Mohamdi Jan
Calcutta High Court · (1894) ILR (Cal) 311
High Courts01 Jan 1894
Appachi Seetharam Patter Vs Valia Veetil Parnkutti and Others
Madras High Court · (1894) 4 MLJ 280
High Courts01 Jan 1894
In Re: Mantel and Mantel
Madras High Court · (1895) ILR (Mad) 19
Married Womens Property Act, 1874 — Section 8Provincial Insolvency Act, 1920 — Section 63
High Courts31 Dec 1893
Akali Dassia and Others Vs Jagannath Churn and Others
Calcutta High Court · (1894) ILR (Cal) 463
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Dec 1893
Durga Dyal Tewari and Others Vs Bikramjit Tewari and Another
Calcutta High Court · (1894) ILR (Cal) 274
Transfer of Property Act, 1882 — Section 88
High Courts22 Dec 1893
Bhagirathi Vs Anantha Charia and Others
Madras High Court · (1894) ILR (Mad) 268
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts22 Dec 1893
Raghava Mudaliar Vs M. Narayanasami Mudaliar
Madras High Court · (1894) 4 MLJ 88
High Courts21 Dec 1893
Ganga Charan Singh Vs Queen-Empress
Calcutta High Court · (1894) ILR (Cal) 337
Penal Code, 1860 (IPC) — Section 244