JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,665 of 60,970
High Courts26 Feb 1894
Thompson Vs Calcutta Tramways Company
Calcutta High Court · (1894) ILR (Cal) 523
High Courts26 Feb 1894
Kanye Lall Dass Vs Shama Churn Dawn
Calcutta High Court · (1894) ILR (Cal) 566
High Courts21 Feb 1894
Tadakamalla Narasimha Row and Another Vs Sambarow Rama Row and Another
Madras High Court · (1895) 5 MLJ 79
High Courts20 Feb 1894
Tincouri Debya Vs Shib Chandra Pal Chowdhury and Others
Calcutta High Court · (1894) ILR (Cal) 639
High Courts19 Feb 1894
Padammmah and Others Vs Themana Ammah and Others
Madras High Court · (1894) ILR (Mad) 232
Specific Relief Act, 1877 — Section 42
High Courts14 Feb 1894
Durga Churn Laskar and Others Vs Hari Churn Das and Others
Calcutta High Court · (1894) ILR (Cal) 521
Bengal Tenancy Act, 1885 — Section 105, 106, 108
High Courts14 Feb 1894
Subha Bibi Vs Hara Lal Das and Another
Calcutta High Court · (1894) ILR (Cal) 519
High Courts14 Feb 1894
Abdul Mazumdar and Others Vs Mahomed Gazi Chowdhry and Another
Calcutta High Court · (1894) ILR (Cal) 605
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts13 Feb 1894
Champaden Vittil Lakshmi Amma Vs Kunnummal Pukkott Thottathil Janamajayan Nambiar and Others
Madras High Court · (1894) 4 MLJ 183
Court Fees Act, 1870 — Section 12
High Courts13 Feb 1894
Subramania Pandia Chokka Talavar Vs Siva subramania Pillai and Others
Madras High Court · (1894) ILR (Mad) 316 : (1894) 4 MLJ 152
Limitation Act, 1963 — Article 12 Schedule II
High Courts07 Feb 1894
Ganapati Bhatta Vs Raghaweshvara Bharati Swami and Another
Madras High Court · (1894) ILR (Mad) 222 : (1894) 4 MLJ 101
Specific Relief Act, 1877 — Section 42
High Courts07 Feb 1894
Abboy Chetti Vs Ramachandra Rau and Others
Madras High Court · (1894) ILR (Mad) 461
High Courts07 Feb 1894
Ganapati Bhatta Vs Bharati Swami and Another
Madras High Court · (1894) ILR (Mad) 222
Specific Relief Act, 1877 — Section 42
High Courts06 Feb 1894
Shaik Sona Ullah Vs Troylukho Nath Goraie and others
Calcutta High Court · (1894) 02 CAL CK 0013