High Courts06 Feb 1894
Palamalai Padayachi and Another Vs Shanmuga Ausari
Madras High Court · (1894) ILR (Mad) 302
JUDGMENT DATABASE
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12,19,381 judgments in All Courts · page 60,666 of 60,970
High Courts05 Feb 1894
Gopal Chunder Mitra Vs Ram Lal Goshain and Others
Calcutta High Court · (1894) ILR (Cal) 554
Bengal Tenancy Act, 1885 — Section 173
High Courts02 Feb 1894
Mohabir Prosad Singh and Others Vs Adhikari Kunwar and Others
Calcutta High Court · (1894) ILR (Cal) 473
High Courts01 Feb 1894
Bhola Kaiburto and Another Vs Gourhari Kaiburto
Calcutta High Court · (1894) ILR (Cal) 233
High Courts31 Jan 1894
Hurri Pershad Chowdhry Vs Nasib Singh and Others
Calcutta High Court · (1894) ILR (Cal) 542
High Courts31 Jan 1894
In Re: Reference under Court Fees Act, Section 5
Madras High Court · (1894) 4 MLJ 22
Court Fees Act, 1870 — Section 7(IV)(f)
High Courts26 Jan 1894
In Re: Reference under Court fees Act, Section 5
Madras High Court · (1894) 4 MLJ 98
High Courts26 Jan 1894
Thapita Pater Vs Thapita Lakshmi and Another
Madras High Court · (1894) ILR (Mad) 235
High Courts25 Jan 1894
Bhogaban Chunder Das and Others Vs Mokunda Bullav Kar
Calcutta High Court · (1894) ILR (Cal) 514
High Courts25 Jan 1894
Queen-Empress Vs Fakrudeen
Madras High Court · (1894) ILR (Mad) 278
Police Act, 1859 — Section 10
High Courts24 Jan 1894
Orr Vs Muthia Chetti
Madras High Court · (1895) ILR (Mad) 501 : (1894) ILR (Mad) 501
High Courts23 Jan 1894
Rameswar Mahton and Others Vs Dilu Mahton and Others
Calcutta High Court · (1894) ILR (Cal) 550
Civil Procedure Code, 1908 (CPC) — Section 44, 45
High Courts23 Jan 1894
Syed Hussain Vs Madan Khan and Others
Madras High Court · (1894) ILR (Mad) 265
High Courts23 Jan 1894
Gnanamuthu Upadesi and Aseervadham Vs Vana Koipillai Nadan
Madras High Court · (1894) ILR (Mad) 379
Limitation Act, 1963 — Article 178
High Courts18 Jan 1894
Jadu Lall Mullick and Others Vs The Corporation of Calcutta
Calcutta High Court · (1894) ILR (Cal) 528
Calcutta Municipal Act, 1876 — Section 280, 281, 282Calcutta Municipal Consolidation Act, 1888 — Section 2, 252, 256, 257, 265
High Courts18 Jan 1894
Minatoonnessa Bibee and Others Vs Khatoonnessa Bibee and Others
Calcutta High Court · (1894) ILR (Cal) 479