High Courts14 Mar 1894
Chairman, Ongole Municipality Vs Mounsey
Madras High Court · (1894) ILR (Mad) 453
Madras District Municipalities Act, 1884 — Section 55
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,664 of 60,970
High Courts13 Mar 1894
Kuppu Ammal Vs Samunatha Ayyar
Madras High Court · (1895) ILR (Mad) 482
Limitation Act, 1963 — Article 179(6)
High Courts12 Mar 1894
Subbammal Vs Huddleston and Others
Madras High Court · (1894) ILR (Mad) 278 : (1894) ILR (Mad) 273
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts12 Mar 1894
In Re: Reference under Court Fees Act, Section 5
Madras High Court · (1894) 4 MLJ 110
High Courts09 Mar 1894
Mallikarjuna Prasada Naidu Vs Durga Prasada Naidu and Another
Madras High Court · (1894) ILR (Mad) 362
High Courts07 Mar 1894
Rangasami Naickan Vs Varadappa Naickan and Others
Madras High Court · (1894) ILR (Mad) 462
High Courts07 Mar 1894
Gopal Reddi Vs Chinna Reddi, Arunachella Pillai
Madras High Court · (1894) 4 MLJ 244
High Courts06 Mar 1894
Srirangachariar and Others Vs Ramasami Ayyangar and Others
Madras High Court · (1895) ILR (Mad) 189
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts06 Mar 1894
Srirangachariar and Others Vs Ramasami Aiyangar and Others
Madras High Court · (1894) 4 MLJ 106
Civil Procedure Code, 1908 (CPC) — Section 82
High Courts06 Mar 1894
Sir Rajah Venkata Swetachalapati Ranga Row Bahadur Garu, Rajah of Bobbili Vs Sir Inuganti Bhavayammi Garu, a ward of the Court of Wards represented by their Agent the Collector of Vizagapatam
Madras High Court · (1894) 4 MLJ 192
High Courts06 Mar 1894
Perumal Udayar and Another Vs Krishnama Chettyar and Another
Madras High Court · (1894) ILR (Mad) 251
High Courts06 Mar 1894
Rajah of Venkatagiri Vs Narayana Reddi
Madras High Court · (1894) ILR (Mad) 456
Registration Act, 1877 — Section 49
High Courts02 Mar 1894
Ramasami Kamaya Naik Vs Sundaralingasami Kamaya Naik
Madras High Court · (1894) ILR (Mad) 422
Evidence Act, 1872 — Section 32(4)
High Courts01 Mar 1894
Bhojal Sonar and Others Vs Nirban Singh and Others
Calcutta High Court · (1894) ILR (Cal) 609
Criminal Procedure Code, 1898 (CrPC) — Section 148
High Courts01 Mar 1894
In Re: Reference under Stamp Act, Section 46
Madras High Court · (1894) ILR (Mad) 280 : (1894) 4 MLJ 104
High Courts28 Feb 1894
Ashutosh Chatterjee Vs Golap Chand Nowlakha and Others
Calcutta High Court · (1894) ILR (Cal) 602
Privy Council28 Feb 1894
Dwarkanath Adhikuri and Others; Kishore Bun Mohunt Vs Kishore Bun Mohunt; Prosonnocoomar Adhikari
Privy Council · (1894) 21 ILRPC 784
Privy Council28 Feb 1894
Kishore Bun Mohunt Vs Dwarkanath Adhikari and others; Prosunno Coomar Adhikari
Privy Council · (1894) 21 IndApp 89
High Courts28 Feb 1894
Vunde Rajaha Raja the Honourable Sir Rajah Velugoti Sri Rajagopalakrishna Yachendrulu Varu Bahadur, K.C.I.E., Rajah of Venkatagiri Vs Duvvur Narayana Reddi
Madras High Court · (1894) 4 MLJ 198
Registration Act, 1877 — Section 49
High Courts27 Feb 1894
Seetharama Raju Vs Bayanna Pantulu
Madras High Court · (1894) ILR (Mad) 275
Registration Act, 1877 — Section 17Transfer of Property Act, 1882 — Section 107