High Courts16 Nov 1893
Chathakelan alias Thundu alias Edathara Valia Nair Vs Govinda Karumiar
Madras High Court · (1894) ILR (Mad) 186 : (1894) 4 MLJ 59
JUDGMENT DATABASE
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12,19,381 judgments in All Courts · page 60,669 of 60,970
Privy Council14 Nov 1893
Goswami 108 Girdhariji Govindraiji Maharaj Vs Goverdhanlalji Girdhariji Maharaj
Privy Council · (1893) 21 IndApp 13
High Courts14 Nov 1893
Rajabadar Naidu and Others Vs A Chandrappa Naidu
Madras High Court · (1894) 4 MLJ 13
Privy Council11 Nov 1893
Abdul Razak Vs Aga Mahomed Jaffer Bindanim
Privy Council · (1894) 21 ILRPC 666
Privy Council08 Nov 1893
Ganga Pershad Sahu Vs The Land Mortgage Bank
Privy Council · (1894) 21 ILRPC 366
Privy Council08 Nov 1893
Gunga Pershad Sahu Vs The Land Mortgage Bank of India Limited
Privy Council · (1893) 21 IndApp 1
High Courts01 Nov 1893
Queen-Empress Vs Thommayya Chetti
Madras High Court · (1894) ILR (Mad) 397
Ports Act, 1875 — Section 6
High Courts01 Nov 1893
Queen-Empress Vs Marian Chetti and Another
Madras High Court · (1894) ILR (Mad) 118
Ports Act, 1875 — Section 6, 8
High Courts31 Oct 1893
Ramayya and Another Vs Venkataratnam
Madras High Court · (1894) ILR (Mad) 122
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts31 Oct 1893
Maddi Ramayya and Another Vs Chidella Venkataratnam
Madras High Court · (1894) ILR (Mad) 122 : (1894) 4 MLJ 52
High Courts30 Oct 1893
Tirtha Sami Vs Seshagiri Pai and Others
Madras High Court · (1894) ILR (Mad) 299
Limitation Act, 1963 — Section 14
High Courts27 Oct 1893
Kurungot Parkum Cheruvally Kanaran Nair and Another Vs Kunyil Parkum Cheruvat Raman Nambiar
Madras High Court · (1894) 4 MLJ 46
High Courts25 Oct 1893
Narana Maiya Vs Vasteva Karanta and Another
Madras High Court · (1894) ILR (Mad) 208 : (1894) 4 MLJ 62
High Courts25 Oct 1893
Queen-Empress Vs Fakira
Madras High Court · (1894) ILR (Mad) 103
Penal Code, 1860 (IPC) — Section 224
High Courts24 Oct 1893
Ramappa Udayan Vs Armugath Udayan
Madras High Court · (1894) ILR (Mad) 182 : (1894) 4 MLJ 30
High Courts23 Oct 1893
Padinhathri Narayanan Nambudri and Others Vs Padinhathri Damodaran Nambudri and Others
Madras High Court · (1894) ILR (Mad) 189 : (1894) 4 MLJ 79
Limitation Act, 1963 — Section 8
High Courts23 Oct 1893
Abdul Rahiman Sahib Vs Anna Pillai
Madras High Court · (1894) ILR (Mad) 140 : (1894) 4 MLJ 26
High Courts20 Oct 1893
Sri Raja Venkata Kumara Mahipati Surya Rau Vs Sri Raja Rau Chellayammi Garu
Madras High Court · (1894) ILR (Mad) 150