High Courts07 Sept 1893
Srinivasa Thathachar Vs Rama Ayyan and Another
Madras High Court · (1894) ILR (Mad) 247
Transfer of Property Act, 1882 — Section 101
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,672 of 60,970
High Courts07 Sept 1893
Rowlandson Vs Champion and Another
Madras High Court · (1894) ILR (Mad) 21
Provincial Insolvency Act, 1920 — Section 7
High Courts07 Sept 1893
Sreenivasa Thathachar and Others Vs Trichengod Pykist Rama Aiyan and Another
Madras High Court · (1894) ILR (Mad) 247 : (1894) 4 MLJ 73
Madras Revenue Recovery Act, 1864 — Section 35
High Courts06 Sept 1893
Hossain Ali Mirza Vs Abid Ali Mirza and Others
Calcutta High Court · (1894) ILR (Cal) 177
High Courts06 Sept 1893
G.T. Oliver, Esq., Receiver and Manager of the estate of the late Maharajah of Tanjore Vs Markanda Aiyan and Others
Madras High Court · (1893) 09 MAD CK 0021
High Courts05 Sept 1893
Dinakarasami Setupati Vs Bhaskarasami Setupati
Madras High Court · (1901) 11 MLJ 29
High Courts05 Sept 1893
Chathoth Parkum Kuttempeth Chalapreth Komappan Nambiar and Others Vs Kuttempeth Ukkaran Nambiar and Others
Madras High Court · (1894) 4 MLJ 3
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts05 Sept 1893
Komappan Nambiar and Others Vs Ukkaran Nambiar and Others
Madras High Court · (1894) ILR (Mad) 214
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts04 Sept 1893
Hara Coomar Sircar Vs Doorgamoni Dasi
Calcutta High Court · (1894) ILR (Cal) 195
Probate and Administration Act, 1881 — Section 22
High Courts04 Sept 1893
Rash Behari Das Vs Balgopal Singh
Calcutta High Court · (1893) ILR (Cal) 92
Criminal Procedure Code, 1898 (CrPC) — Section 367, 421
High Courts04 Sept 1893
Attada Koormayya and Others Vs Pragada Krishnamma Naidu and Others
Madras High Court · (1894) ILR (Mad) 165
High Courts04 Sept 1893
Vaidyanatha Ayyar and Others Vs Chinnasami Naik
Madras High Court · (1894) ILR (Mad) 108
High Courts01 Sept 1893
Queen-Empress Vs Marian Chetti and Another
Madras High Court · (1894) 4 MLJ 38
Ports Act, 1908 — Section 6, 8
High Courts30 Aug 1893
Gangaraju and Others Vs Kondireddiswami and Others
Madras High Court · (1894) ILR (Mad) 106
High Courts30 Aug 1893
Pemma Raju Ganga Raju and Others Vs Kondreddi Swami and Others
Madras High Court · (1894) 4 MLJ 24
High Courts29 Aug 1893
Satyendra Nath Thakur Vs Nilkantha Singha
Calcutta High Court · (1894) ILR (Cal) 383
Bengal Tenancy Act, 1885 — Section 53
High Courts29 Aug 1893
Ramasami Thevan Vs Sami Aiyan and Others
Madras High Court · (1894) ILR (Mad) 96 : (1894) 4 MLJ 28
Transfer of Property Act, 1882 — Section 92, 93
High Courts29 Aug 1893
Ramasami Vs Sami and Others
Madras High Court · (1894) ILR (Mad) 96
Transfer of Property Act, 1882 — Section 92, 93
High Courts28 Aug 1893
Moher Sheikh and Others Vs Queen-Empress
Calcutta High Court · (1894) ILR (Cal) 392
Evidence Act, 1872 — Section 129, 130, 131, 132
High Courts26 Aug 1893
Queen-Empress Vs Sukee Raur and Others
Calcutta High Court · (1893) ILR (Cal) 97
Criminal Procedure Code, 1898 (CrPC) — Section 273Penal Code, 1860 (IPC) — Section 109, 372