High Courts11 Mar 1897Dismissed
Thakur Raghunathji Maharaj Vs Shah Lal Chand
Allahabad High Court · (1897) ILR (All) 330
JUDGMENT DATABASE
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12,20,416 judgments in All Courts · page 60,652 of 61,021
High Courts10 Mar 1897
Bhattu Mahton and Others Vs Pareman Dass and Others
Calcutta High Court · (1897) ILR (Cal) 672
High Courts09 Mar 1897
Amrito Lall Dutt Vs Surnomoye Dassee
Calcutta High Court · (1897) ILR (Cal) 589
Hindu Wills Act, 1870 — Section 2Succession Act, 1925 — Section 104, 99
High Courts08 Mar 1897
Ram Prosad Roy and others Vs Sooba Roy
Calcutta High Court · (1897) 03 CAL CK 0033
High Courts08 Mar 1897
Narayani Dassi and Others Vs Pasupati Mohapatra
Calcutta High Court · (1897) ILR (Cal) 537
Bengal Tenancy Act, 1885 — Section 161, 171
High Courts06 Mar 1897
Sheosagar Singh and Others Vs Sitaram Singh
Calcutta High Court · (1897) 03 CAL CK 0025
Privy Council06 Mar 1897
Sheosagar Singh and Others Vs Sitaram Singh and others
Privy Council · (1897) 24 IndApp 50
High Courts05 Mar 1897
Athappa Chetti Vs Ramakrishna Nayakan.
Madras High Court · (1898) ILR (Mad) 51
High Courts04 Mar 1897
Appu Udayan and Another Vs Appavu Goundan
Madras High Court · (1906) 16 MLJ 28
High Courts03 Mar 1897
Kailas Mondal Vs Baroda Sundari Dasya
Calcutta High Court · (1897) 03 CAL CK 0040
High Courts03 Mar 1897
S. Cahoon Vs A. Mathews
Calcutta High Court · (1897) ILR (Cal) 494
Penal Code, 1860 (IPC) — Section 269
High Courts03 Mar 1897
Queen-Empress Vs Manick Chandra Sarkar
Calcutta High Court · (1897) ILR (Cal) 492
Criminal Procedure Code, 1898 (CrPC) — Section 399
High Courts03 Mar 1897
Syama Charan Mandal Vs Saim Mollah and others
Calcutta High Court · (1897) 03 CAL CK 0005
High Courts03 Mar 1897
Raghavendra Rao and Another Vs Jayaram Rao
Madras High Court · (1897) 7 MLJ 134
High Courts02 Mar 1897
Empress Vs Ram Lal Acharjia, and another
Calcutta High Court · (1897) 03 CAL CK 0042
High Courts02 Mar 1897
Srimati Mallika Dasi Vs Ratanmani Chakervarti
Calcutta High Court · (1897) 03 CAL CK 0012
High Courts01 Mar 1897
Latif Hosein Vs Mohamed Abdul Hafiz and Others
Calcutta High Court · (1897) ILR (Cal) 524