High Courts19 Aug 1897
Eressa Menon Vs Shamu Patter and Another
Madras High Court · (1898) ILR (Mad) 138
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High Courts16 Aug 1897
Radha Rani Dasi Vs Brindabun Chundra Basack
Calcutta High Court · (1898) ILR (Cal) 320
Succession Certificate Act, 1889 — Section 19
High Courts16 Aug 1897
Kudrathi Begum Vs Najibunnessa
Calcutta High Court · (1898) ILR (Cal) 93
Registration Act, 1877 — Section 35, 73, 76, 77
High Courts16 Aug 1897
Rajah Eswara Doss Vs Venkataroyer
Madras High Court · (1898) ILR (Mad) 236
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts14 Aug 1897
In Re: Courjon
Calcutta High Court · (1898) ILR (Cal) 65
Administrator Generals Act, 1963 — Section 18, 26, 27, 29, 52
High Courts14 Aug 1897Dismissed
Gaya Bharthi Vs Lakhnath Rai
Allahabad High Court · (1898) ILR (All) 103
High Courts13 Aug 1897
Mahomed Abdul Hye Vs Gajraj Sahai
Calcutta High Court · (1898) ILR (Cal) 283
Public Demands Recovery Act — Section 2
High Courts13 Aug 1897Dismissed
Mussammat Mandit Koer and others Vs Phool Chand Lal and another
Calcutta High Court · (1897) 08 CAL CK 0004
High Courts11 Aug 1897
Athikarath Nanu Menon and Others Vs Erathanikat Komu Nayar and Others
Madras High Court · (1898) ILR (Mad) 42
High Courts10 Aug 1897
Maran and Another Vs Ramanna Goundan and Another
Madras High Court · (1897) 7 MLJ 269
Contract Act, 1872 — Section 38
High Courts09 Aug 1897
Chokkalinga Naicken Vs Muthusami Naicken and Others
Madras High Court · (1898) ILR (Mad) 53
High Courts06 Aug 1897
Ranga Pai and Another Vs Baba and Another
Madras High Court · (1897) ILR (Mad) 398
Court Fees Act, 1870 — Section 5Limitation Act, 1963 — Section 10
High Courts06 Aug 1897
Abdul Rahiman and Others Vs Mahomed Kassim
Madras High Court · (1898) ILR (Mad) 29
High Courts05 Aug 1897Dismissed
Serh Mal and Others Vs Hukam Singh
Allahabad High Court · (1898) ILR (All) 100
High Courts04 Aug 1897
Harish Chandra Ghose Vs Ananta Charan Patra and others
Calcutta High Court · (1897) 08 CAL CK 0008
High Courts04 Aug 1897Dismissed
Aman Singh and Another Vs Narain Singh and Others
Allahabad High Court · (1898) ILR (All) 98
High Courts03 Aug 1897
Sarat Chandra Banerjee and Another Vs Bhupendra Nath Basu and Others
Calcutta High Court · (1898) ILR (Cal) 103
Probate and Administration Act, 1881 — Section 2, 4, 90
High Courts02 Aug 1897Dismissed
Roma Nath Sen and others Vs Gouri Sankar Khatree
Calcutta High Court · (1897) 08 CAL CK 0014