High Courts19 Mar 1897
Umesh Chandra Bhattacharjee Vs Jagadis Chandra Bhattacharjee and others
Calcutta High Court · (1897) 03 CAL CK 0034
JUDGMENT DATABASE
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12,20,416 judgments in All Courts · page 60,651 of 61,021
High Courts19 Mar 1897
Ramjibun Serowgy Vs Oghore Nath Chatterjee
Calcutta High Court · (1898) ILR (Cal) 401
Evidence Act, 1872 — Section 92
Privy Council18 Mar 1897
Srimant Rajah Yarlagadda Mal Likarjuna Prasad Nayudu Bahadur Zamindar Garu Vs Makerla Sridevamma and others
Privy Council · (1897) 24 IndApp 73
High Courts18 Mar 1897
Srimant Rajah Yarlagadda Mallikarjuna Prasad Naydu Bahadur Garu Vs Makerla Sridevamma and Others
Madras High Court · (1897) ILR (Mad) 162
Succession Certificate Act, 1889 — Section 4
High Courts17 Mar 1897
Grish Chunder Roy Vs Dwarkadass Agarwallah
Calcutta High Court · (1897) ILR (Cal) 528
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 417, 420
High Courts17 Mar 1897
Dwarika Nath Mukerjee Vs Dwijendra Nath Ghosal and Others
Calcutta High Court · 53 Ind. Cas. 103
High Courts17 Mar 1897
The Collector of Dehra Dun Vs The Crown Brewery
Allahabad High Court · (1897) ILR (All) 339
High Courts17 Mar 1897
Muhammad Mahmud Vs Siyadat-un-nissa
Allahabad High Court · (1897) ILR (All) 342
High Courts16 Mar 1897
Pachkauri and Another Vs Queen-Empress
Calcutta High Court · (1897) ILR (Cal) 686
Penal Code, 1860 (IPC) — Section 147, 149, 325
High Courts16 Mar 1897
Sm. Raj Coomary Dassee Vs Preo Madhub Nundy and others
Calcutta High Court · (1897) 03 CAL CK 0013
High Courts16 Mar 1897Dismissed
Robert Wilson Vs Radha Dulari Koer and Musahar Gope and others
Calcutta High Court · (1897) 03 CAL CK 0008
High Courts15 Mar 1897
Fassib-ad-din and Another Vs Abbas and Others
Calcutta High Court · (1897) ILR (Cal) 413
High Courts15 Mar 1897Dismissed
Madho Prasad Vs Kesho Prasad
Allahabad High Court · (1897) ILR (All) 337
High Courts12 Mar 1897
Hemadri Nath Khan and another Vs Raja Ramani Kant Roy and Debendra Chandra Basak and others
Calcutta High Court · (1897) 03 CAL CK 0043
High Courts12 Mar 1897
Ramani Kanta Roy and Others Vs Hemadri Nath Khan, by his Mother and Guardian Jagadiswari Debi and Another
Calcutta High Court · (1897) ILR (Cal) 575
High Courts12 Mar 1897
Ramohari Singh and Another Vs Moti Singh and Another
Calcutta High Court · (1897) ILR (Cal) 699
Limitation Act, 1877 — Article 116, 132Transfer of Property Act, 1882 — Section 86
High Courts12 Mar 1897Dismissed
Nand Kishore Vs Lalji Mal
Allahabad High Court · (1897) ILR (All) 332
High Courts12 Mar 1897Dismissed
Muhammad Yusuf Vs Muhammad Yunus Khan and Another
Allahabad High Court · (1897) ILR (All) 334
High Courts11 Mar 1897
Srihari Banerjee and Another Vs Khitish Chandra Rai Bahadoor
Calcutta High Court · (1897) ILR (Cal) 569