High Courts17 Aug 1898
In Re: Hari Narayan Biswas and Others
Calcutta High Court · (1898) 08 CAL CK 0008
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12,21,211 judgments in All Courts · page 60,649 of 61,061
High Courts17 Aug 1898
Vellanki Venkatarama Rao Vs Venkatasubbamma Rao and Another
Madras High Court · (1898) 8 MLJ 276
High Courts17 Aug 1898
Sri Rajah Bounnadovara Vs Putman and Another
Madras High Court · (1898) 8 MLJ 185
High Courts15 Aug 1898
Karuna Moyi Banerjee Vs Surendra Nath Mookerjee and Another
Calcutta High Court · (1899) ILR (Cal) 176
Bengal Tenancy Act, 1885 — Section 148, 169(c6)
High Courts12 Aug 1898
Dilbar Sarkar Vs Joysri Kurmi and A.M. Dunne and Others
Calcutta High Court · (1898) 08 CAL CK 0004
High Courts12 Aug 1898
Simulu Ebrahim Rowthan Vs Abdul Rahiman Mahomed and Others
Madras High Court · (1898) 8 MLJ 182
Stamp Act, 1899 — Section 18
High Courts11 Aug 1898Dismissed
Babu Kameshur Pershad and another Vs Sheik Amanutulla and Others
Calcutta High Court · (1898) 08 CAL CK 0018
High Courts11 Aug 1898
Kameshwar Pershad and Another Vs Amanutulla alias Manick Babu and Another
Calcutta High Court · (1899) ILR (Cal) 53
Evidence Act, 1872 — Section 126, 127, 66
High Courts11 Aug 1898
Queen-Empress Vs Man Mohan Lal and Another
Allahabad High Court · (1899) ILR (All) 86
High Courts11 Aug 1898Dismissed
Vias Ram Shankar Vs Ralla Ram Misir
Allahabad High Court · (1899) ILR (All) 89
High Courts09 Aug 1898
Kali Narain Roy Chaudhuri, Plaintiff No. 2 Vs Shaikh Bajoo and Others
Calcutta High Court · (1898) 08 CAL CK 0002
High Courts09 Aug 1898
Mayandi Chetti Vs Mrs. Oliver, and Others
Madras High Court · (1899) ILR (Mad) 261 : (1898) 8 MLJ 196
Evidence Act, 1872 — Section 92
High Courts08 Aug 1898Dismissed
The Delhi and London Bank Ltd. Vs Chaudhri Partab Bhaskar and Others
Allahabad High Court · (1899) ILR (All) 29
High Courts08 Aug 1898
Jadubar Singh and Others Vs Sheo Saran Singh
Allahabad High Court · (1899) ILR (All) 26
High Courts07 Aug 1898
Muruga Pillai Vs Subrahmania Aiyar
Madras High Court · (1898) 8 MLJ 197
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts06 Aug 1898Dismissed
Queen-Empress Vs Ram Baran Singh
Allahabad High Court · (1899) ILR (All) 25
High Courts05 Aug 1898Dismissed
Gur Prasad and Others Vs Ram Lal and Others
Allahabad High Court · (1899) ILR (All) 20
High Courts05 Aug 1898Dismissed
Muhammad Husen Vs Muzaffar Husen and Another
Allahabad High Court · (1899) ILR (All) 22