JUDGMENT DATABASE
Search 12,20,818 Indian judgments.
12,20,818 judgments in All Courts · page 60,648 of 61,041
High Courts15 Dec 1897
Periatambi Udayan Vs Vellaya Goundan and Another
Madras High Court · (1898) ILR (Mad) 410 : (1898) ILR (Mad) 409
High Courts15 Dec 1897
Periatambi Odayan Vs Vellaya Kavundun and Another
Madras High Court · (1898) 8 MLJ 51
High Courts15 Dec 1897
Jagapathy Mudaliar Vs Ekambara Mudaliar
Madras High Court · (1898) ILR (Mad) 274 : (1898) 8 MLJ 40
High Courts15 Dec 1897
Lakshminarayana Pantulu Vs Venkatrayanam and Another
Madras High Court · (1898) ILR (Mad) 116 : (1898) 8 MLJ 43
High Courts14 Dec 1897
Lutfur Rahman Nuskur Vs Municipal Ward Inspector
Calcutta High Court · (1898) ILR (Cal) 492
Calcutta Municipal Consolidation Act, 1876 — Section 381
High Courts14 Dec 1897
Dolegobind Chowdhry and Others Vs Dhanu Khan
Calcutta High Court · (1898) ILR (Cal) 559
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts14 Dec 1897
Subal Chunder Dey Vs Ram Kanai Sanyasi
Calcutta High Court · (1898) ILR (Cal) 628
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 448
High Courts14 Dec 1897
Lutfer Rahaman Naskar Vs The Calcutta Municipal Corporation
Calcutta High Court · (1897) 12 CAL CK 0001
High Courts14 Dec 1897
Marudamuthu Nadan and Others Vs Srinivasa Pillai and Others
Madras High Court · (1898) 8 MLJ 69
High Courts14 Dec 1897
Nellaiyappa Pillai Vs Thangama Nachiyar and Others
Madras High Court · (1898) ILR (Mad) 406 : (1898) 8 MLJ 119
High Courts13 Dec 1897
Kombi Achen and Others Vs Pangi Achen and Another
Madras High Court · (1898) ILR (Mad) 405
High Courts13 Dec 1897
Virabhadrappa Chetti Vs Chinnamma
Madras High Court · (1898) ILR (Mad) 403
Civil Procedure Code, 1908 (CPC) — Section 158
High Courts13 Dec 1897
Venkayya Vs Venkata Narasimhulu
Madras High Court · (1898) ILR (Mad) 401 : (1898) 8 MLJ 112
Guardians and Wards Act, 1890 — Section 7(3)
High Courts13 Dec 1897
Veerabadhrappa Chetty Vs Chinnammah
Madras High Court · (1898) ILR (Mad) 403 : (1898) 8 MLJ 189
Civil Procedure Code, 1908 (CPC) — Section 158