High Courts18 Mar 1895Dismissed
Hanuman Ahir Vs Mussumat Gobinda Koer
Calcutta High Court · (1895) 03 CAL CK 0002
JUDGMENT DATABASE
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12,19,381 judgments in All Courts · page 60,646 of 60,970
High Courts18 Mar 1895Dismissed
R. Wall and Another Vs J.E. Howard and Others
Allahabad High Court · (1895) ILR (All) 438
High Courts18 Mar 1895
Ramanuja Ayyangar and Others Vs Narayana Ayyangar and Others
Madras High Court · (1895) ILR (Mad) 378 : (1895) ILR (Mad) 374
High Courts16 Mar 1895Dismissed
Queen-Empress Vs Ajudhia Prasad
Allahabad High Court · (1895) ILR (All) 436
High Courts15 Mar 1895
Sham Lal Pal and Others Vs Modhu Sudan Sircar and Others
Calcutta High Court · (1895) ILR (Cal) 559
High Courts15 Mar 1895Dismissed
Rang Lal Singh Vs Ram Din and Others
Allahabad High Court · (1895) ILR (All) 451
High Courts14 Mar 1895
Sheo Progash Tewari Vs Bhoop Narain Prosad Pathak and Another
Calcutta High Court · (1895) ILR (Cal) 759
Penal Code, 1860 (IPC) — Section 186, 21
High Courts14 Mar 1895
Muthu K.A.M. Rarnanadhan Chettiar Vs Alkonda Pillai by his next friend and mother Minatchy Sundarathammal
Madras High Court · (1895) 5 MLJ 197
High Courts14 Mar 1895
Ramanadhan Chetti Vs Alkonda Pillai
Madras High Court · (1896) ILR (Mad) 500 : (1895) ILR (Mad) 500
High Courts13 Mar 1895
Unni and Others Vs Nagammal and Others
Madras High Court · (1895) ILR (Mad) 368
Transfer of Property Act, 1882 — Section 40
High Courts12 Mar 1895
Kumbalinga Pillai Vs Ariaputra Padiachi
Madras High Court · (1895) ILR (Mad) 436
High Courts08 Mar 1895Allowed
Bhikhari Das and Another Vs Dalip Singh and Others
Allahabad High Court · (1895) ILR (All) 434
High Courts08 Mar 1895
Ambalavana Pandaram Vs Vaguran alias Muthian and Others
Madras High Court · (1895) 5 MLJ 228
High Courts07 Mar 1895
Anunda Lal Chowdhuri and Another Vs Jugul Kishori Chowdhurani and Another
Calcutta High Court · (1895) ILR (Cal) 545
Guardians and Wards Act, 1890 — Section 31
High Courts07 Mar 1895
M.V. Venkatacharlu Vs W.S. Venkataramanjulu Naidu and Others
Madras High Court · (1895) 5 MLJ 241
High Courts06 Mar 1895
Tejendro Narain Singh Vs Bakai Singh and Others
Calcutta High Court · (1895) ILR (Cal) 658
Bengal Tenancy Act, 1885 — Section 29Contract Act, 1872 — Section 45, 74
High Courts06 Mar 1895Disposed Of
Lakhmi Chand Vs Ballam Das
Allahabad High Court · (1895) ILR (All) 425