High Courts16 Apr 1895Dismissed
The Muir Mills Company Vs The Elgin Mills Company
Allahabad High Court · (1895) ILR (All) 490
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,644 of 60,970
High Courts13 Apr 1895
Sri Venkata Tholappala Charlu Vs Venkata Charlu and Others
Madras High Court · (1895) 5 MLJ 209
High Courts10 Apr 1895
Annapurni Nachiar Vs Collector of Tinnevelly and Another
Madras High Court · (1895) ILR (Mad) 277
High Courts10 Apr 1895
Annapurni Nachiar Vs Meenakshi Sundara Nachiar and Another
Madras High Court · (1895) 5 MLJ 121
High Courts09 Apr 1895
Surendra Narain Singh Vs Bhai Lal Thakur and Others
Calcutta High Court · (1895) ILR (Cal) 752
Civil Procedure Code, 1908 (CPC) — Section 53Transfer of Property Act, 1882 — Section 107
High Courts09 Apr 1895
Rama Reddi Vs Papi Reddi and Another
Madras High Court · (1896) ILR (Mad) 199
Succession Certificate Act, 1889 — Section 19
High Courts08 Apr 1895
Darbari Mandar Vs Jagoo Lal
Calcutta High Court · (1895) ILR (Cal) 573
Criminal Procedure Code, 1898 (CrPC) — Section 195, 437
High Courts08 Apr 1895
Muthukarppa Chetty and Another and Chidambara Thevan and Another Vs Sakkara Thevan and Others
Madras High Court · (1895) 5 MLJ 232
High Courts04 Apr 1895
Nritto Lall Mitter Vs Rajendro Narain Deb and Others
Calcutta High Court · (1895) ILR (Cal) 562
Specific Relief Act, 1877 — Section 9
High Courts04 Apr 1895
Kasim Saiba and Others Vs Sudhindra Thirtha Swami
Madras High Court · (1895) ILR (Mad) 359
High Courts03 Apr 1895
Debi Das Chowdhuri Vs Bipro Charan Ghosal and Others
Calcutta High Court · (1895) ILR (Cal) 641
High Courts03 Apr 1895Dismissed
Lalta Prasad Vs Ram Ratan and Others
Allahabad High Court · (1893) ILR (All) 483
High Courts03 Apr 1895
Chidamabara Mudali and Another Vs Ramaswami Udayan
Madras High Court · (1895) 5 MLJ 91
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts02 Apr 1895
In Re: Section 45 of the Specific Relief Act (I of 1877), In Re: Bengal Act II of 1888 and In Re: W. Corkhill and Another
Calcutta High Court · (1895) ILR (Cal) 717
Calcutta Municipal Consolidation Act, 1888 — Section 20, 31
High Courts02 Apr 1895
Pathaperumal Chetti Vs Murugandi Servaigaran and Others
Madras High Court · (1895) ILR (Mad) 466
Civil Procedure Code, 1908 (CPC) — Section 158
High Courts02 Apr 1895
Pethaperumal Chetty Vs Murugandy Servaigaran and Others
Madras High Court · (1895) 5 MLJ 189
Civil Procedure Code, 1908 (CPC) — Section 103, 158