High Courts20 Jun 1899
Mohesh Chunder Addy Vs Manick Lall Addy
Calcutta High Court · (1899) ILR (Cal) 252
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,642 of 61,069
High Courts20 Jun 1899
Kanahai Lal Vs Suraj Kunwar and Another
Allahabad High Court · (1899) ILR (All) 446
High Courts19 Jun 1899
Amrita Lal Ghose Vs Shrish Chunder Chowdhry and Others
Calcutta High Court · (1899) ILR (Cal) 944
Companies Act, 1882 — Section 58
High Courts16 Jun 1899
E. Christien Vs P.J. Delanney
Calcutta High Court · (1899) ILR (Cal) 931
Civil Procedure Code, 1908 (CPC) — Section 13Evidence Act, 1872 — Section 38
High Courts16 Jun 1899
Sailajananda Dutta Jha Vs Umeshananda Dutta Jha, Plaintiff, and Bhabapritananda Jha, minor, By His Next Friend and Guardian Patrani Debi, Intervenor
Calcutta High Court · (1899) 06 CAL CK 0003
High Courts14 Jun 1899
Nando Lal Basak Vs N.N. Mitter
Calcutta High Court · (1899) ILR (Cal) 852
Criminal Procedure Code, 1898 (CrPC) — Section 197, 439
High Courts14 Jun 1899
Nistarini Dassi Vs Nundo Lall Bose and Another
Calcutta High Court · (1899) ILR (Cal) 891
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts14 Jun 1899Allowed
Abdus Samad Khan and Others Vs Abdur Razzaq Khan
Allahabad High Court · (1899) ILR (All) 409
High Courts13 Jun 1899
Deno Nath Batabyal Vs Nuffer Chunder Nundy and Others
Calcutta High Court · (1899) ILR (Cal) 778
Presidency Small Cause Courts Act, 1882 — Section 26, 28, 61, 62
High Courts13 Jun 1899
Budh Nath Mahato Vs The Empress, on the prosecution of Ekram Hossein
Calcutta High Court · (1899) 06 CAL CK 0023
High Courts13 Jun 1899
Sheo Nath Saran Vs Sukh Lal Singh and Others
Calcutta High Court · (1900) ILR (Cal) 229
Oaths Act, 1873 — Section 9
High Courts13 Jun 1899Disposed Of
Parsotam Saran Vs Sanehi Lal
Allahabad High Court · (1899) ILR (All) 408
High Courts12 Jun 1899
Shama Sundary Dassee Vs Rash Behary Dhur
Calcutta High Court · (1899) 06 CAL CK 0002
High Courts12 Jun 1899
Bhagwanta and Others Vs Sukhi and Others
Allahabad High Court · (1899) 06 AHC CK 0003