High Courts19 Jul 1899Allowed
Debi Pershad Vs Mussamut Aklio Koer, and Others
Calcutta High Court · (1899) 07 CAL CK 0002
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12,21,380 judgments in All Courts · page 60,640 of 61,069
High Courts18 Jul 1899
Sanoman Singh and Another Vs Ram Autar Singh and Another
Calcutta High Court · (1900) ILR (Cal) 167
Bengal Tenancy Act, 1885 — Section 107, 108
High Courts18 Jul 1899
Rajib Panda Vs Lakhan Sendh Mahapatra and Others
Calcutta High Court · (1900) ILR (Cal) 11
Evidence Act, 1872 — Section 40, 44
High Courts17 Jul 1899
Moul Singh and Others Vs Mahabir Singh
Calcutta High Court · (1899) 07 CAL CK 0008
High Courts17 Jul 1899
Rakhal Raja Vs Khirode Pershad Dutt
Calcutta High Court · (1900) ILR (Cal) 175
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts15 Jul 1899Dismissed
Dhani Ram Vs Chaturbhuj and Another
Allahabad High Court · (1900) ILR (All) 86
High Courts14 Jul 1899
Parmeshwar Singh Vs Empress, On The Prosecution of W. A. Cox
Calcutta High Court · (1899) 07 CAL CK 0019
Privy Council13 Jul 1899
Domaty Nursiah Vs S. R. M. Ramen Chetty and others
Privy Council · (1900) 27 ILRPC 93 : (1899) 26 IndApp 202
Privy Council13 Jul 1899
The Rajah of Bobbili Vs Inuganti China Sitarasami Garu
Privy Council · (1899) 26 IndApp 262
High Courts13 Jul 1899Disposed Of
Sheo Nandan Rai and Others Vs Thakur Rai
Allahabad High Court · 2 Ind. Cas. 31
High Courts12 Jul 1899
Gopeswar Mullick and Others Vs Biraj Mohini Dassi
Calcutta High Court · (1900) ILR (Cal) 202
High Courts12 Jul 1899
Madhusudan Das and Another Vs Gobinda Pria Chowdhurani
Calcutta High Court · (1900) ILR (Cal) 34
High Courts12 Jul 1899Dismissed
Zubeda Bibi Vs Sheo Charan
Allahabad High Court · (1900) ILR (All) 83
High Courts08 Jul 1899
Monmohini Debi and Another and Sarnamoyi Debi and Hemanta Kumari Debi Vs R. Watson and Co.
Calcutta High Court · (1900) ILR (Cal) 336
High Courts08 Jul 1899
Ram Parshad Vs The Deputy Commissioner of Bara Banki
Calcutta High Court · (1900) ILR (Cal) 118
Evidence Act, 1872 — Section 34
Privy Council08 Jul 1899
Monmohini Debi and Another Vs Robert Watson and Company
Privy Council · (1899) 27 IndApp 44
Privy Council08 Jul 1899
Moheschandra Dhal Vs Satrughan Dhal and others
Privy Council · (1900) 27 ILRPC 1 : (1899) 26 IndApp 281