JUDGMENT DATABASE

Search 12,21,380 Indian judgments.

12,21,380 judgments in All Courts · page 60,639 of 61,069

High Courts28 Jul 1899

In Re: Nursing Chunder Bysack

Calcutta High Court · (1899) 07 CAL CK 0021

High Courts26 Jul 1899

Nilmadhab Sing Das and Others Vs Fatteh Chand Sahu

Calcutta High Court · (1899) 07 CAL CK 0024

High Courts26 Jul 1899

Queen-Empress Vs Makimuddin

Calcutta High Court · (1900) ILR (Cal) 133

Reformatory Schools Act, 1897 — Section 16, 31, 8

High Courts26 Jul 1899

In re: The matter of Purna Chunder Pal Mukhtar

Calcutta High Court · (1900) ILR (Cal) 1023

Legal Practitioners Act, 1879 — Section 13(f)

High Courts26 Jul 1899

Ram Nath Bhattacharjee Vs Uma Charan Sircar and Others

Calcutta High Court · (1899) 07 CAL CK 0005

High Courts26 Jul 1899

Ram Narain and Another Vs Dwarka Nath Khettry

Calcutta High Court · (1900) ILR (Cal) 264

High Courts26 Jul 1899Dismissed

Mango Lal Vs Muhammad Baqar

Allahabad High Court · (1900) ILR (All) 90

High Courts25 Jul 1899

Ranjit Singh Vs Ram Chandra Mukerjee and Others

Calcutta High Court · (1900) ILR (Cal) 242

Bengal Court of Wards Act, 1879 — Section 55Civil Procedure Code, 1908 (CPC) — Section 44

High Courts24 Jul 1899

Mauladan Vs Rughunandan Pershad Singh

Calcutta High Court · (1899) 07 CAL CK 0025

Transfer of Property Act, 1882 — Section 54

High Courts24 Jul 1899Dismissed

Mussamut Dhapi and others Vs Barham Deo Pershad and Ram Semaran Pershad

Calcutta High Court · (1899) 07 CAL CK 0023

High Courts24 Jul 1899

Kashi Nath Chatterjee Vs Amarendra Nath Chatterjee and Another by their mother and guardian Dakshabala Debi

Calcutta High Court · (1899) 07 CAL CK 0016

Succession Act, 1925 — Section 50

High Courts24 Jul 1899

Salimun Vs Abdul Karim

Calcutta High Court · (1900) ILR (Cal) 190

Evidence Act, 1872 — Section 68, 69, 70, 71Transfer of Property Act, 1882 — Section 59

High Courts24 Jul 1899

Mithoo Singh and Seven Others Vs Gopal Lal

Calcutta High Court · (1899) 07 CAL CK 0004

High Courts24 Jul 1899

Sreemutty Nistariney Dassee Vs Rai Nundo Lall Bose and Others

Calcutta High Court · (1899) 07 CAL CK 0001

High Courts22 Jul 1899

Balbhaddar Singh Vs Sheo Narain Singh

Calcutta High Court · (1900) ILR (Cal) 344

Privy Council22 Jul 1899

Annapurni Nachiar Vs Forbes and Menakshi Sundra Nachiar

Privy Council · (1899) 26 IndApp 246

Privy Council22 Jul 1899

Beni Pershad Koeri Vs Dudhnath Roy and others

Privy Council · (1900) 27 ILRPC 156

Privy Council22 Jul 1899

Sultan Nawaz Jung Vs Rustumji Nanabhoy Byramji Jijibhoy

Privy Council · (1899) 26 IndApp 184

Privy Council21 Jul 1899

Udit Narain Singh and Others Vs Golabchand Sahu and others

Privy Council · (1900) 27 ILRPC 221

Privy Council20 Jul 1899

Upakarathudayan and Others Vs Innasimuthu Udayan

Privy Council · (1899) 26 IndApp 210