High Courts09 Jun 1899
Nistarini Dassee Vs Nundo Lall Bose
Calcutta High Court · (1899) ILR (Cal) 591
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,643 of 61,069
High Courts09 Jun 1899
Sreenath Barai and Others Vs Empress, On The Prosecution of Dhonojoy, Alias Dhonsi Barai
Calcutta High Court · (1899) 06 CAL CK 0025
High Courts09 Jun 1899
Haridas Acharjia Chowdhry and Others Vs Baroda Kishore Acharjia Chowdhry and Others
Calcutta High Court · (1900) ILR (Cal) 38
High Courts09 Jun 1899Disposed Of
Aulia Bibi and Others Vs Abu Jafar
Allahabad High Court · (1899) ILR (All) 405
High Courts07 Jun 1899
Kuloda Prosad Chatterjee and Others Vs Jageshar Koer
Calcutta High Court · (1900) ILR (Cal) 194
Transfer of Property Act, 1882 — Section 39
High Courts07 Jun 1899
Upendra Chandra Singh Vs Rachhea Singh
Calcutta High Court · (1900) ILR (Cal) 239
High Courts07 Jun 1899
Lala Ojha Vs Queen-Empress
Calcutta High Court · (1899) ILR (Cal) 863
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 238, 423
High Courts06 Jun 1899
Raj Narain Das and Others Vs Shama Nando Das Chowdhry and Others
Calcutta High Court · (1899) ILR (Cal) 845
Land Registration Act, 1876 — Section 42, 59, 62
High Courts05 Jun 1899
Kesu Alias Keshwar Singh Vs Moti Mollah
Calcutta High Court · (1899) 06 CAL CK 0007
High Courts03 Jun 1899
Bajrangi Lall and Others Vs The Empress
Calcutta High Court · (1899) 06 CAL CK 0024
High Courts02 Jun 1899
Digambar Mahto Vs Jhari Mahto and Others
Calcutta High Court · (1899) ILR (Cal) 761
High Courts01 Jun 1899
Satish Chandra Rai and Another Vs Jodu Nandan Singh
Calcutta High Court · (1899) ILR (Cal) 743
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts31 May 1899
Chunder Coomar Sen and Others Vs Queen-Empress
Calcutta High Court · (1899) 05 CAL CK 0019
High Courts31 May 1899
Tafazzul Ahmed Chowdhry and Others Vs Queen-Empress
Calcutta High Court · (1899) ILR (Cal) 634
Penal Code, 1860 (IPC) — Section 147, 353
High Courts30 May 1899
Charoobala Dabee Vs Barendra Nath Mozumdar
Calcutta High Court · (1900) ILR (Cal) 126
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 423, 435, 439
High Courts30 May 1899
Banka Behary Dass Vs Raj Kumar Dass
Calcutta High Court · (1900) ILR (Cal) 231
High Courts29 May 1899Dismissed
Ram Dayal Vs Madan Mohan Lal
Allahabad High Court · (1899) ILR (All) 425