High Courts01 Apr 1895
Faizuddin Ali Khan and Another Vs Tincowri Saha (Auction-purchaser) and Others
Calcutta High Court · (1895) 04 CAL CK 0011
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,645 of 60,970
High Courts01 Apr 1895
Shib Nath Chong Vs Sarat Chunder Sarkar
Calcutta High Court · (1895) ILR (Cal) 586
Criminal Procedure Code, 1898 (CrPC) — Section 560Penal Code, 1860 (IPC) — Section 211
Privy Council30 Mar 1895
Bejai Bahadur Singh; Bejai Bahadur Singh Vs Bhupindar Bahadur Singh; Kounsal Kishore Parshad Mal Bahadue
Privy Council · (1895) 17 ILRPC 456 : (1895) 22 IndApp 139
Privy Council30 Mar 1895
Administrator-General Vs Prem Lal Mullick and others
Privy Council · (1895) 22 IndApp 107
Privy Council30 Mar 1895
Premlal Mullick and Others Vs The Administrator-General of Bengal
Privy Council · (1895) 22 ILRPC 788
Privy Council30 Mar 1895
Gurusami Pillai and Others Vs Sivakami Ammal
Privy Council · (1895) 18 ILRPC 347 : (1895) 22 IndApp 119
Privy Council30 Mar 1895
Mir Mahomed Mozuffer Hossein and Another Vs Kishori Mohun Roy and others
Privy Council · (1895) 22 IndApp 129
High Courts28 Mar 1895
Ambalavana Pandaram Vs Vaguran and Others
Madras High Court · (1896) ILR (Mad) 52
Limitation Act, 1963 — Article 116
High Courts27 Mar 1895
Assanulla Khan Bahadur Vs Tirthabashini and Others
Calcutta High Court · (1895) ILR (Cal) 680
Bengal Tenancy Act, 1885 — Section 74
High Courts27 Mar 1895
Ramachandra Rau and Others Vs Kandasami Chetti and Others
Madras High Court · (1895) ILR (Mad) 498
High Courts27 Mar 1895
Paloor Rajam Chetti Vs C. Seshiah and Others
Madras High Court · (1895) 5 MLJ 114
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts26 Mar 1895
Vijayendra Tirthaswami Vs Sudhindra Tirthaswami and Others
Madras High Court · (1895) 5 MLJ 193
High Courts26 Mar 1895
Vijendra Tirtha Swami Vs Sudhindra Tirtha Swami and Others
Madras High Court · (1896) ILR (Mad) 197
High Courts25 Mar 1895
Eshoor Doss Vs Venkatasubba Rau
Madras High Court · (1895) ILR (Mad) 306
Contract Act, 1872 — Section 30
High Courts23 Mar 1895Dismissed
Umrao Chand Vs Bindraban Chand and Another
Allahabad High Court · (1895) ILR (All) 475
High Courts23 Mar 1895Dismissed
Jagan Lal and Another Vs Imdad Ali
Allahabad High Court · (1895) ILR (All) 478
High Courts21 Mar 1895
Atulya Churn Bose and others Vs Tulsi Das Sarkar minor, by his mother and guardian Sreemuty Khetro Monee Dassee and Hira Lal Sarkar and others
Calcutta High Court · (1895) 03 CAL CK 0001
High Courts20 Mar 1895
Narayanasami Gramani Vs Periathambi Gramani
Madras High Court · (1895) ILR (Mad) 460
High Courts19 Mar 1895Disposed Of
Amjad Ali and Others Vs Mushtaq Ahmad and Another
Allahabad High Court · (1895) ILR (All) 454