High Courts13 Sept 1898
Queen Empress Vs Makam Abayya and Others
Madras High Court · (1898) 8 MLJ 259
Civil Procedure Code, 1882 — Section 274Penal Code, 1860 (IPC) — Section 424
JUDGMENT DATABASE
Search 12,21,211 Indian judgments.
12,21,211 judgments in All Courts · page 60,647 of 61,061
High Courts13 Sept 1898
Kadambini Baiji of Zindabahar Lane, Dacca Vs Madan Mohan Basack of 26, Daccapati, Barabazar, Calcutta
Calcutta High Court · (1898) 09 CAL CK 0009
High Courts13 Sept 1898
Nagammal and Others Vs Venkatagiri Aiyar
Madras High Court · (1898) 8 MLJ 298
High Courts13 Sept 1898
Thottathil Ahmmad and Another Vs Muthedath Avuthraman and Others
Madras High Court · (1898) 8 MLJ 273
Criminal Procedure Code, 1898 (CrPC) — Section 43
High Courts08 Sept 1898
Girindra Nath Mookerjee Vs Bejoy Gopal Mookerjee and Others
Calcutta High Court · (1898) 09 CAL CK 0008
High Courts08 Sept 1898Allowed
Jotindra Mohun Poddar and another Vs Raja Sri Nath Roy and Others
Calcutta High Court · (1898) 09 CAL CK 0005
High Courts08 Sept 1898
Braja Lal Sen Vs Jiban Krishna Roy
Calcutta High Court · (1899) ILR (Cal) 285
Rent Law of Bengal, L.P. Act, 1869 — Section 64
High Courts08 Sept 1898
Girindra Nath Mukerjee Vs Bejoy Gopal Mukerjee and Others
Calcutta High Court · (1899) ILR (Cal) 246
Transfer of Property Act, 1882 — Section 58, 59
High Courts07 Sept 1898
Kameshar Prosad and Another Vs Rajbuns Sahai
Calcutta High Court · (1899) ILR (Cal) 172
Public Demands Recovery Act — Section 10, 12, 8(b)
High Courts07 Sept 1898
Queen-Empress Vs Muhammad Saeed Khan
Allahabad High Court · (1899) ILR (All) 113
High Courts06 Sept 1898
Romesh Chandra Biswas and Others Vs Ghulam Nabi Fakir
Calcutta High Court · 29 Ind. Cas. 807
High Courts06 Sept 1898
Nilakanta Rotho and Another Vs Gongapani Panda and Others
Madras High Court · (1898) 8 MLJ 217
High Courts06 Sept 1898
The Secretary of State for India in Council Vs Rajah Goundar
Madras High Court · (1899) ILR (Mad) 5 : (1898) 8 MLJ 224
Madras Revenue Recovery Act, 1864 — Section 37
High Courts05 Sept 1898
Empress of India Cotton Mills Co. Vs Naffer chunder Roy
Calcutta High Court · (1898) 09 CAL CK 0003
High Courts02 Sept 1898
Obai Goundan Vs Ramalinga Aiyar
Madras High Court · (1899) ILR (Mad) 217 : (1898) 8 MLJ 256