High Courts05 Dec 1894
Nagamoney Mudaliar Vs Janakiram Mudaliar
Madras High Court · (1895) ILR (Mad) 142
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,653 of 60,970
High Courts05 Dec 1894
Krishnasami and Another Vs Sundarappayyar
Madras High Court · (1895) ILR (Mad) 415
Specific Relief Act, 1877 — Section 28
High Courts04 Dec 1894
Seetaramayya Vs Venkatarazu and Others
Madras High Court · (1895) ILR (Mad) 420
High Courts01 Dec 1894
Sreenath Banerjee Vs East Indian Railway Company
Calcutta High Court · (1895) ILR (Cal) 268
Civil Procedure Code, 1908 (CPC) — Section 115
Privy Council24 Nov 1894
Thakur Prasad Vs Fakir-Ullah
Privy Council · (1895) 17 ILRPC 106 : (1894) 22 IndApp 44
High Courts23 Nov 1894
Palamalai Padiachi and Another Vs Shanmuga Asari
Madras High Court · (1894) 4 MLJ 99
High Courts23 Nov 1894
Mahomed Kabeloola Sahib Vs Mahomed Naseerudeen Sahib
Madras High Court · (1895) 5 MLJ 40
High Courts22 Nov 1894
Achanath Ittichiri Ammah, Manager and Others Vs Chingarath alias Thekkadath Kalliani Netiar Ammah and Others
Madras High Court · (1895) 5 MLJ 81
High Courts21 Nov 1894
R.G. Orr and Others Vs Ambalum Kumaraswamy Pillai
Madras High Court · (1895) 5 MLJ 27
Transfer of Property Act, 1882 — Section 3, 4
High Courts20 Nov 1894
Lachhan Kunwar and Others Vs Manorath Ram and Anant Singh
Calcutta High Court · (1895) ILR (Cal) 445
High Courts19 Nov 1894
Muthusami Ayyar Vs Natesa Ayyar and Others
Madras High Court · (1895) ILR (Mad) 464
High Courts16 Nov 1894Disposed Of
In Re: Reference under Act No. 1 of 1879 (Indian Stamp Act), Section 49
Allahabad High Court · (1895) ILR (All) 55
High Courts15 Nov 1894
Srinivasachariar Vs Rangammal and Others
Madras High Court · (1895) ILR (Mad) 94
High Courts14 Nov 1894
Sidheswar Teor Vs Gyanada Dasi
Calcutta High Court · (1895) ILR (Cal) 291
Criminal Procedure Code, 1898 (CrPC) — Section 439, 488
High Courts14 Nov 1894
Hassan Alli Khan Bahadur and Another Vs Kopparti Ekambaram
Madras High Court · (1895) 5 MLJ 29
Registration Act, 1908 — Section 77
High Courts13 Nov 1894
Krishna Dhan Mandal and Others Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 377
Criminal Procedure Code, 1898 (CrPC) — Section 403, 417Penal Code, 1860 (IPC) — Section 302, 325