Privy Council30 Mar 1895
Gurusami Pillai and Others Vs Sivakami Ammal
Privy Council · (1895) 18 ILRPC 347 : (1895) 22 IndApp 119
JUDGMENT DATABASE
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12,19,576 judgments in All Courts · page 60,655 of 60,979
Privy Council30 Mar 1895
Mir Mahomed Mozuffer Hossein and Another Vs Kishori Mohun Roy and others
Privy Council · (1895) 22 IndApp 129
High Courts28 Mar 1895
Ambalavana Pandaram Vs Vaguran and Others
Madras High Court · (1896) ILR (Mad) 52
Limitation Act, 1963 — Article 116
High Courts27 Mar 1895
Assanulla Khan Bahadur Vs Tirthabashini and Others
Calcutta High Court · (1895) ILR (Cal) 680
Bengal Tenancy Act, 1885 — Section 74
High Courts27 Mar 1895
Ramachandra Rau and Others Vs Kandasami Chetti and Others
Madras High Court · (1895) ILR (Mad) 498
High Courts27 Mar 1895
Paloor Rajam Chetti Vs C. Seshiah and Others
Madras High Court · (1895) 5 MLJ 114
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts26 Mar 1895
Vijayendra Tirthaswami Vs Sudhindra Tirthaswami and Others
Madras High Court · (1895) 5 MLJ 193
High Courts26 Mar 1895
Vijendra Tirtha Swami Vs Sudhindra Tirtha Swami and Others
Madras High Court · (1896) ILR (Mad) 197
High Courts25 Mar 1895
Eshoor Doss Vs Venkatasubba Rau
Madras High Court · (1895) ILR (Mad) 306
Contract Act, 1872 — Section 30
High Courts23 Mar 1895Dismissed
Umrao Chand Vs Bindraban Chand and Another
Allahabad High Court · (1895) ILR (All) 475
High Courts23 Mar 1895Dismissed
Jagan Lal and Another Vs Imdad Ali
Allahabad High Court · (1895) ILR (All) 478
High Courts21 Mar 1895
Atulya Churn Bose and others Vs Tulsi Das Sarkar minor, by his mother and guardian Sreemuty Khetro Monee Dassee and Hira Lal Sarkar and others
Calcutta High Court · (1895) 03 CAL CK 0001
High Courts20 Mar 1895
Narayanasami Gramani Vs Periathambi Gramani
Madras High Court · (1895) ILR (Mad) 460
High Courts19 Mar 1895Disposed Of
Amjad Ali and Others Vs Mushtaq Ahmad and Another
Allahabad High Court · (1895) ILR (All) 454
High Courts18 Mar 1895Dismissed
Hanuman Ahir Vs Mussumat Gobinda Koer
Calcutta High Court · (1895) 03 CAL CK 0002
High Courts18 Mar 1895Dismissed
R. Wall and Another Vs J.E. Howard and Others
Allahabad High Court · (1895) ILR (All) 438
High Courts18 Mar 1895
Ramanuja Ayyangar and Others Vs Narayana Ayyangar and Others
Madras High Court · (1895) ILR (Mad) 378 : (1895) ILR (Mad) 374
High Courts16 Mar 1895Dismissed
Queen-Empress Vs Ajudhia Prasad
Allahabad High Court · (1895) ILR (All) 436