High Courts02 Nov 1894
Kailasa Padiachi Vs Ponnukannu Achi and Another
Madras High Court · (1895) ILR (Mad) 456
Limitation Act, 1963 — Section 20
JUDGMENT DATABASE
Search 12,19,429 Indian judgments.
12,19,429 judgments in All Courts · page 60,657 of 60,972
High Courts01 Nov 1894Disposed Of
Queen-Empress Vs Taj Khan and Others
Allahabad High Court · (1895) ILR (All) 57
High Courts01 Nov 1894Disposed Of
Srimati Baran Mai Dasi Vs Behari Lal Pal
Allahabad High Court · (1895) ILR (All) 53
High Courts27 Oct 1894
Balmakand Ram Vs Ghansam Ram
Calcutta High Court · (1895) ILR (Cal) 391
Criminal Procedure Code, 1898 (CrPC) — Section 221, 222, 439, 537Penal Code, 1860 (IPC) — Section 441, 456
High Courts26 Oct 1894
Bedhathakota Parvatibayamma Vs Bedathakota Ramakrishna Row, by his natural father and next friend Sukuru Achuta Row
Madras High Court · (1895) 5 MLJ 44
High Courts25 Oct 1894
Alagappa Mudaliar Vs Sivarama Sundara Mudaliar and Others
Madras High Court · (1894) 4 MLJ 288
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts24 Oct 1894
Farkan and Others Vs Somsher Mahomed and Another
Calcutta High Court · (1895) ILR (Cal) 241
Criminal Procedure Code, 1898 (CrPC) — Section 367, 424, 537
High Courts22 Oct 1894
Srinivasa Iyengar Vs Seetharama Iyer and Others
Madras High Court · (1895) 5 MLJ 151
High Courts18 Oct 1894
Veeramma Vs Abbiah and Another
Madras High Court · (1895) ILR (Mad) 99
Limitation Act, 1963 — Section 7Registration Act, 1877 — Section 77
High Courts17 Oct 1894
Lilla Singh and Another Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 286
Bengal Estates Partition Act, 1876 — Section 112Penal Code, 1860 (IPC) — Section 186
High Courts17 Oct 1894
Mana Vikraman Tirumalpad Vs The Secretary of State for India
Madras High Court · (1897) 7 MLJ 13
Tamil Nadu Forest Act, 1882 — Section 33(a)
High Courts10 Oct 1894
Karuppa Pillai Vs Athamsa Rowthen and Others
Madras High Court · (1895) 5 MLJ 140
High Courts02 Oct 1894
Pana, Ravanna Mana, Ana, Alagappa Chettiar Vs Kana, Rcona, Kana Vellian Chetti and Another
Madras High Court · (1894) 4 MLJ 283
Limitation Act, 1963 — Section 22
High Courts02 Oct 1894
Alagappa Chetti Vs Vellian Chetti and Another
Madras High Court · (1895) ILR (Mad) 33
Contract Act, 1872 — Section 230